Ideal Dealers Private LTD. v. The State Of Bihar And Ors
- Court
- Patna High Court
- Case number
- CWJC/10145/2012
- Date of judgment
- 29 Apr 2015
- Bench
- THE CHIEF JUSTICE,MR. JUSTICE SUDHIR SINGH
- Petitioner
- IDEAL DEALERS PRIVATE LTD.
- Respondent
- THE STATE OF BIHAR and ORS
- CNR
- BRHC010955492012
Judgment text not available yet
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Reproduced from the public record of the Patna High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.