Kalyanpur Cements Limited v. The State Of Bihar And Ors
- Court
- Patna High Court
- Case number
- CWJC/7230/2015
- Date of judgment
- 23 Nov 2015
- Bench
- MR. JUSTICE SUDHIR SINGH,MR. JUSTICE RAMESH KUMAR DATTA
- Petitioner
- Kalyanpur Cements Limited
- Respondent
- The State Of Bihar and Ors
- CNR
- BRHC010608152015
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