H.C.L.Infosystems LTD. v. The State Of Bihar And Ors
- Court
- Patna High Court
- Case number
- CWJC/1743/2015
- Date of judgment
- 4 Aug 2015
- Bench
- MR. JUSTICE SUDHIR SINGH,MR. JUSTICE RAMESH KUMAR DATTA
- Petitioner
- H.c.l.infosystems Ltd.
- Respondent
- The State Of Bihar and Ors
- CNR
- BRHC010688282015
Judgment text not available yet
This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.
Reproduced from the public record of the Patna High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.