Ujjain Engicon INDIA PVT. LTD. v. State Of Bihar Through Commissioner Of Commercial Taxes And Anr
- Court
- Patna High Court
- Case number
- CWJC/12158/2016
- Date of judgment
- 4 Oct 2016
- Bench
- MR. JUSTICE HEMANT GUPTA,MR. JUSTICE AHSANUDDIN AMANULLAH
- Petitioner
- Ujjain Engicon India Pvt. Ltd.
- Respondent
- State Of Bihar Through Commissioner Of Commercial Taxes and Anr
- CNR
- BRHC010687322016
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Reproduced from the public record of the Patna High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.