Gujarat High Court GST Judgments — 2020

235 judgments, newest first. Page 2 of 3.

Badal Shambhubhai Shah vs. The Directorate General Of Goods And Service Tax Intelligence, Zonal Unit, Ahmedabad

SCA/2716/2020HC Gujarat05 Mar 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Kohitoor Transport LLP vs. State Of Gujarat

SCA/18007/2019HC Gujarat04 Mar 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Azad Sahid Khan vs. State Of Gujarat

SCA/17365/2019HC Gujarat04 Mar 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

R J Enterprise vs. State Of Gujarat

SCA/5654/2020HC Gujarat04 Mar 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Gujarat State Electricity Corporation LTD vs. Union Of INDIA

SCA/15208/2019HC Gujarat04 Mar 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Shivanshi Enterprise vs. Union Of INDIA

SCA/3248/2020HC Gujarat04 Mar 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S A T Trading Company vs. State Of Gujarat

SCA/9676/2019HC Gujarat04 Mar 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Rajashree Polyfil (A Division Of Century Enka LTD) vs. State Of Gujarat

SCA/18715/2018HC Gujarat04 Mar 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Piramal Glass PVT. LTD vs. State Of Gujarat

SCA/14975/2019HC Gujarat04 Mar 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Bhawani Textiles vs. Additional Director General

SCA/5273/2020HC Gujarat04 Mar 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Shakti Motors vs. State Of Gujarat

SCA/5718/2019HC Gujarat04 Mar 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Rsk Industries Private Limited vs. Union Of INDIA

SCA/3933/2020HC Gujarat04 Mar 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Ratanjyot Steel And Pipes PVT. LTD vs. Union Of INDIA

SCA/2614/2020HC Gujarat04 Mar 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Dharma Lubes PVT. LTD vs. State Of Gujarat

SCA/19131/2019HC Gujarat26 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Gulf Oil Lubricants INDIA LTD vs. State Of Gujarat

SCA/19122/2019HC Gujarat26 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Universal Scrap And Metals vs. State Of Gujarat

SCA/5172/2020HC Gujarat26 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Manubhai Ratanbhai Vaghela vs. The Deputy State Tax Commissioner (Enforcement)

SCA/5148/2020HC Gujarat26 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Devasya Industries, Proprietor Kokilaben Sureshkumar Patel vs. State Of Gujarat

SCA/9736/2019HC Gujarat26 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Gyscoal Alloys LTD vs. State Of Gujarat

SCA/14977/2019HC Gujarat26 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Gyscoal Alloys LTD vs. State Of Gujarat

SCA/14979/2019HC Gujarat26 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Gyscoal Alloys LTD vs. State Of Gujarat

SCA/14978/2019HC Gujarat26 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Gyscoal Alloys LTD vs. State Of Gujarat

SCA/14980/2019HC Gujarat26 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Gokul Agro Resources LTD vs. Union Of INDIA

SCA/1758/2020HC Gujarat26 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Gallops Infrastructure LTD vs. Union Of INDIA

SCA/9237/2019HC Gujarat26 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Power Palazzo PVT LTD vs. Union Of INDIA Through Commissioner Of Central Goods And Services Tax

SCA/18738/2018HC Gujarat26 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Sanjaybhai Laxmanbhai Gogara vs. State Of Gujarat

SCA/19970/2019HC Gujarat26 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Topline Switchgear PVT. LTD vs. Union Of INDIA

SCA/11445/2019HC Gujarat26 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Raj Chamunda Roadlines vs. State Of Gujarat

SCA/20021/2019HC Gujarat26 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Sawariya Traders vs. State Of Gujarat

SCA/22211/2019HC Gujarat26 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Krishna Oleo Chemical INDIA Limited vs. Union Of INDIA

SCA/12297/2019HC Gujarat26 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Commissioner Of GST And Central Excise, Surat vs. Chetan Balvantrai Chauhan

TAXAP/965/2017HC Gujarat20 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Maruti Traders Through Proprietor Binod Kumar Shaw Thru. Authorised Umeshkumar Shivkumar Khemka vs. State Of Gujarat

SCA/6527/2019HC Gujarat19 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Moon Traders Through Harshadkumar Bhogilal Raval vs. State Of Gujarat

SCA/6126/2019HC Gujarat19 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Hanuman Trading Co. Through Proprietor Sandip Kumar vs. State Of Gujarat

SCA/6129/2019HC Gujarat19 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Moon Traders Through Harshadkumar Bhogilal Raval vs. State Of Gujarat

SCA/6127/2019HC Gujarat19 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Moon Traders Through Harshadkumar Bhogilal Raval vs. State Of Gujarat

SCA/6125/2019HC Gujarat19 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Downtown Auto PVT. LTD vs. Union Of INDIA

SCA/2409/2019HC Gujarat19 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Devi Tradelink vs. State Of Gujarat

SCA/6118/2019HC Gujarat19 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Mahalaxmi Rexine And Metal Traders vs. State Tax Officer (2)

SCA/7318/2019HC Gujarat19 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Synergy Fertichem PVT.LTD vs. State Of Gujarat

SCA/4730/2019HC Gujarat19 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Akshay Dinesh Patel vs. Commissioner Of Central Goods And Services Tax

CR.MA/1442/2020HC Gujarat18 Feb 2020

Bench: HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI

Darshan Dinesh Patel vs. Commissioner Of Central Goods And Services Tax

CR.MA/1463/2020HC Gujarat18 Feb 2020

Bench: HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI

Messrs Jay Bajrang Industries Thru Chimanbhai N Hapani vs. The Commissioner Of CGST And Central Excise

TAXAP/172/2019HC Gujarat13 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Global Knitfab Through Authorised Person, Account Manager, Bhagwan Poosh Raj Agarwal vs. State Tax Officer (1)

SCA/17805/2019HC Gujarat13 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Messrs Kich Manufacturers Thru Dineshbhai Chimalal Hapani vs. The Commissioner Of CGST And Central Excise

TAXAP/173/2019HC Gujarat13 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Messrs Kick Industries Thru Partner Chimanbhai Nanjibhai Hapani vs. The Commissioner Of CGST And Central Excise

TAXAP/170/2019HC Gujarat13 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Messrs Fitwell Technologies PVT LTD Thru Nitinbhai Chimanbhai Hapani vs. The Commissioner Of CGST And Central Excise

TAXAP/171/2019HC Gujarat13 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Heavy Metal And Tubes (INDIA) PVT. Limited vs. The Principal Commissioner Of Customs

SCA/3934/2020HC Gujarat12 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Radhe Renewable Energy Development PVT. LTD vs. State Of Gujarat

SCA/9105/2019HC Gujarat12 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Deendayal Port Trust vs. Union Of INDIA

SCA/6418/2019HC Gujarat12 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Jainam Cables (INDIA) Private Limited vs. Union Of INDIA

SCA/10018/2019HC Gujarat12 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Ol Of M/S The Commercial Ahmedabad Mills LTD. (In Liqn) vs. Na

OLR/22/2020HC Gujarat07 Feb 2020

Bench: HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI

Hides And Skin Owners Seva Mandal C/O Babubhai Shakrabhai Solanki vs. State Of Gujarat

SCA/19824/2019HC Gujarat06 Feb 2020

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

The Commissioner, CGST And Central Excise vs. M/S Welspun INDIA LTD

TAXAP/776/2019HC Gujarat06 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Anopsinh Kiritsinh Sarvaiya vs. State Of Gujarat

SCA/2705/2020HC Gujarat06 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

The Commissioner, CGST And Central Excise vs. M/S Welspun INDIA LTD

TAXAP/775/2019HC Gujarat06 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Panchhi Traders Through Proprietor Narendra Danabhai Daki vs. State Of Gujarat

SCA/3386/2020HC Gujarat05 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Rr Kabel Limited vs. Union Of INDIA

SCA/17034/2019HC Gujarat05 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Jmk Solar Energies PVT LTD Thru. Mansukhbhai Devsibhai Nakumbha vs. State Of Gujarat

SCA/9769/2019HC Gujarat05 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Ruchi Soya Industries Limited Through Authorized Rep Anil Tulsiram Pawar vs. Union Of INDIA

SCA/6142/2019HC Gujarat05 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Priya Traders Through Proprietor Hirenkumar Mukundbhai Upadhyay vs. State Of Gujarat

SCA/9781/2019HC Gujarat05 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Vivek Ramvilas Bansal vs. Deputy Commissioner Of State Tax, Division 1

SCA/9897/2019HC Gujarat05 Feb 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Prince Spintex PVT LTD vs. Union Of INDIA

SCA/20756/2018HC Gujarat03 Feb 2020

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Vanita Texturisers Private Limited vs. Commissioner Of Central Excise And GST

TAXAP/565/2019HC Gujarat31 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Manmohan Lalman Agarwal vs. State Of Gujarat

CR.MA/21575/2019HC Gujarat31 Jan 2020

Bench: HONOURABLE MR. JUSTICE A.Y. KOGJE

Alpha Converting Machines PVT.LTD vs. The Commissioner Of CGST And Excise, Ahmedabad-1

TAXAP/182/2019HC Gujarat31 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Rifty Vinimay Enterprises vs. State Of Gujarat

SCA/2717/2020HC Gujarat30 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Ge INDIA Industrial Pvtl LTD vs. State Of Gujarat

SCA/12135/2019HC Gujarat30 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

S.V.P. Apparels Private LTD vs. State Of Gujarat

SCA/18333/2019HC Gujarat30 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

The Commissioner, CGST And Central Excise vs. M/S Philip Carbon Black LTD

CA/3866/2019HC Gujarat30 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Raviraj Foils Limited vs. Deputy Commissioner, CGST

SCA/1567/2020HC Gujarat30 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Bhagwati Kiran Store vs. State Of Gujarat

SCA/9170/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Piya Vikram Rajai vs. State Of Gujarat

SCA/11436/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Rekha Ghanshyam Rajai vs. State Of Gujarat

SCA/11438/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Bharatkumar Parambhai Chaudhari vs. State Of Gujarat

SCA/13714/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Gujarat Steel Suppliers Through Proprietor Manish Ramvinay Singh vs. State Tax Offier (2)

SCA/13131/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S. Anmol INDIA Limited vs. Union Of INDIA

SCA/6882/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Shree Radhe Steel vs. State Of Gujarat

SCA/7065/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Brandthought Retail PVT. LTD vs. State Of Gujarat

SCA/11881/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Gwalior Stone Works Through Propreitor R.N.Tripathi vs. Union Of INDIA

SCA/20735/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S A And S Metal vs. State Of Gujarat

SCA/12861/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Kanak Ratna Steel, Proprietor Sachin Rajmal Jain vs. State Of Gujarat

SCA/12918/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Dangar Bhagwanbhai Mithabhai vs. State Of Gujarat

SCA/13298/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Singal Road Carrier vs. State Of Gujarat

SCA/13690/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Shree Nandwana Transport vs. State Of Gujarat

SCA/13114/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Dangar Vashrambhai Arjanbhai vs. State Of Gujarat

SCA/13304/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Batta Narendrabhai Meghabhai vs. State Of Gujarat

SCA/13306/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

R.K. Imaging, Proprietor Krunalkumar Manilal Patel vs. State Of Gujarat

SCA/12736/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Sanjay Trading Company Through Proprietor Sanjaykumar Ambadan Gadhavi vs. State Of Gujarat

SCA/13207/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Vasu Corporation vs. State Of Gujarat

SCA/8405/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Kanchan Metal vs. State Of Gujarat

SCA/13688/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Khamal Rameshbhai Valabhai vs. State Of Gujarat

SCA/13303/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Jay Bhavani Metal Mart vs. State Of Gujarat

SCA/13689/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Vasu Corporation vs. State Of Gujarat

SCA/8404/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Vasu Corporation vs. State Of Gujarat

SCA/8395/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Swaminarayan Traders Through Savanbhai Menpara vs. State Tax Officer

SCA/9975/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Rafik Nasir Ahmed vs. State Of Gujarat

SCA/21252/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Sakir Jamaluddin vs. State Of Gujarat

SCA/21254/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Vishnukumar Shivkumar A Proprietor Firm Through Proprietor Shivkumar Deshraj Agarwal vs. State Of Gujarat

SCA/6116/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Kabir Enterprise Through Proprietor Govindbhai Bhagubhai Patel vs. State Of Gujarat

SCA/6121/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

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