Gujarat High Court GST Judgments — 2019

196 judgments, newest first. Page 1 of 2.

Commissioner Of GST And Central Excise, Surat vs. M/S. Harish Silk Industries

TAXAP/968/2017HC Gujarat26 Dec 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Commissioner Of Central Excise vs. Sumilon Industries LTD

TAXAP/114/2014HC Gujarat26 Dec 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Commissioner Of Central Excise vs. Sumilon Industries LTD

TAXAP/115/2014HC Gujarat26 Dec 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

J.K. Cement LTD vs. State Of Gujarat

SCA/15333/2019HC Gujarat18 Dec 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

J.K. Lakshami Cement LTD vs. State Of Gujarat

SCA/16288/2019HC Gujarat18 Dec 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Mahendrasinh (Mahendraji) Chaganji Gohel vs. State Of Gujarat

CR.MA/22110/2019HC Gujarat18 Dec 2019

Bench: HONOURABLE MR. JUSTICE A.Y. KOGJE

Devrajbhai Vikrambhai Sambad vs. State Of Gujarat

SCA/15694/2019HC Gujarat18 Dec 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

The Commissioner Of Central Excise, Ahmedabad - Ii vs. P.T. Steel Industries Limited

TAXAP/488/2008HC Gujarat18 Dec 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Kushal LTD vs. Union Of INDIA

SCA/19533/2019HC Gujarat17 Dec 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Deep Suresh Ghadecha vs. State Of Gujarat

SCR.A/10436/2019HC Gujarat16 Dec 2019

Bench: HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MR. JUSTICE PARESH UPADHYAY

Ol Of Sterling Basic Organics LTD. (In Liqn) vs. Na

OLR/168/2019HC Gujarat16 Dec 2019

Bench: HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI

M/S Gujarat Co-Operative Milk Marketing Federation Limited Thru. General Manager (Finance) Atulkuma vs. Union Of INDIA

SCA/8320/2019HC Gujarat13 Dec 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Arshil Enterprise vs. State Of Gujarat

TAXAP/952/2017HC Gujarat11 Dec 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

The Official Liquidator Of M/S Testeels LTD (In Liqn) vs. Na

OLR/170/2019HC Gujarat11 Dec 2019

Bench: HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI

Dilipbhai Jethalal Chauhan vs. State Of Gujarat

CR.MA/20394/2019HC Gujarat10 Dec 2019

Bench: HONOURABLE MR. JUSTICE A.Y. KOGJE

Yugalrajsinh Mahendrasinh Rajput vs. State Of Gujarat

SCA/751/2019HC Gujarat10 Dec 2019

Bench: HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Vijaychandrakant Trivedi @ Trivedi Vijaybhai Chandra Shankarbhai vs. State Of Gujarat

CR.MA/21179/2019HC Gujarat10 Dec 2019

Bench: HONOURABLE MR. JUSTICE A.Y. KOGJE

The Commissioner Of Customs vs. M/S. Nayara Energy LTD

TAXAP/123/2012HC Gujarat06 Dec 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Maya Shanker Prabhat vs. State Of Gujarat

SCA/12652/2018HC Gujarat02 Dec 2019

Bench: HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Milan Harishbhai Mavani vs. State Of Gujarat

CR.MA/19090/2019HC Gujarat29 Nov 2019

Bench: HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI

Principal Commissioner vs. Priya Dyers

TAXAP/432/2016HC Gujarat21 Nov 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Uma Enterprise vs. The Commissioner Of SGST

SCA/20270/2019HC Gujarat20 Nov 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

M/S Levita Granito LLP vs. State Of Gujarat

SCA/6774/2019HC Gujarat19 Nov 2019

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

M/S Lichi Ceramic vs. State Of Gujarat

SCA/6757/2019HC Gujarat19 Nov 2019

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

Mb Ceramics LLP vs. State Of Gujarat

SCA/7142/2019HC Gujarat19 Nov 2019

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

M/S Radhe Renewable Energy Development PVT LTD vs. State Of Gujarat

SCA/6756/2019HC Gujarat19 Nov 2019

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

Amiyodaya Petrochem Products PVT. LTD. Through Director Harsh Jayesh Rao vs. State Of Gujarat

SCA/18787/2019HC Gujarat18 Nov 2019

Bench: HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Commissioner Of Central Excise Surat - Ii vs. Kusum Synthetics PVT LTD

TAXAP/1163/2009HC Gujarat15 Nov 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Gujarat Alkalies And Chemicals Limited vs. The Commissioner Of Central GST And Central Excise, Bharuch

CA/2765/2019HC Gujarat14 Nov 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

The Commissioner Of Central GST, Ahmedabad South vs. M/S Ahmedabad Municipal Transport Service

CA/2514/2019HC Gujarat14 Nov 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Larsen And Tubro Limited vs. The Commissioner Of Central Tax, GST, Ahmedabad South

TAXAP/156/2019HC Gujarat14 Nov 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Messrs Vishnu Aroma Pouching PVT LTD vs. Union Of INDIA

SCA/5629/2019HC Gujarat14 Nov 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

The Commissioner, CGST And Central Excise vs. M/S Kandla Port Trust

CA/2517/2019HC Gujarat14 Nov 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

The Commissioner, CGST And Central Excise vs. M/S Welspun INDIA LTD

CA/2530/2019HC Gujarat14 Nov 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

The Commissioner, CGST And Central Excise vs. M/S Welspun INDIA LTD

CA/2621/2019HC Gujarat14 Nov 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Madhusudan Industries LTD vs. The Commissioner Of Central GST And Central Excise, Ahmedabad Iii

TAXAP/412/2019HC Gujarat13 Nov 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Commissioner, Central GST And Cx vs. Dalmia Refractories LTD

TAXAP/383/2018HC Gujarat25 Oct 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Munafbhai Majidbhai Habibani @ Munaf Abdual Majidbhai Habibani @ Munno Dadhi vs. State Of Gujarat

CR.MA/19224/2019HC Gujarat25 Oct 2019

Bench: HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI

Commissioner Of CGST And Central Excise, Surat vs. Harish Silk Mills

TAXAP/562/2017HC Gujarat25 Oct 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Commissioner Of CGST And Central Excise, Surat vs. Raghunandan Dyeing And Printing Mills PVT LTD

TAXAP/597/2017HC Gujarat25 Oct 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

The Commissioner Of CGST And Central Excise, Surat vs. M/S Ramsisaria Textiles PVT LTD

TAXAP/573/2017HC Gujarat25 Oct 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Commissioner Of Central Excise And Service Tax vs. Suzuki Synthetics PVT LTD

TAXAP/313/2015HC Gujarat24 Oct 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Principal Commissioner vs. Swiss Pac PVT LTD

TAXAP/518/2016HC Gujarat24 Oct 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Principal Commissioner vs. Sarabhai Chemicals

TAXAP/471/2016HC Gujarat24 Oct 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Officiali Liquidator Of M/S Gujarat Communication And Electronics LTD. (In Liqn) vs. Na

OLR/146/2019HC Gujarat21 Oct 2019

Bench: HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI

Insha Trading Company Through Proprietor Mustak Jamalbhai Sheikh vs. State Of Gujarat

SCA/16901/2019HC Gujarat18 Oct 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

The Commissioner, Central GST And Cx vs. M/S Devyani Processors PVT. LTD

TAXAP/709/2019HC Gujarat17 Oct 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Prakashsinh Hathisinh Udavat vs. State Of Gujarat

SCA/15365/2019HC Gujarat16 Oct 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Commissioner Of Central Excise vs. M/S.Neesa Infrastructure LTD

TAXAP/626/2015HC Gujarat10 Oct 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Commissioner Of Central Exciseahmedabad Ii vs. Navneet Agrawal

TAXAP/276/2013HC Gujarat10 Oct 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Sitaram Roadways (Urp) Through Proprietor Vashrambhai Arjanbhai Dangar vs. State Of Gujarat

SCA/15107/2019HC Gujarat10 Oct 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Commissioner Of Central Exciseahmedabad-Ii vs. M/S Nova Petrochemicals LTD

TAXAP/639/2011HC Gujarat10 Oct 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Commissioner Of Central Exciseahmedabad Ii vs. Gujarat Cypromet LTD

TAXAP/274/2013HC Gujarat10 Oct 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Nasrullah Khan vs. State Of Gujarat

SCR.A/2013/2013HC Gujarat09 Oct 2019

Bench: HONOURABLE MR. JUSTICE UMESH A. TRIVEDI

Ramabhai Dhanabhai Vanakar vs. State Of Gujarat

CR.MA/16871/2019HC Gujarat04 Oct 2019

Bench: HONOURABLE MR. JUSTICE A.Y. KOGJE

Jakap Metind PVT LTD vs. Union Of INDIA Through The Secretary

SCA/19951/2018HC Gujarat04 Oct 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Commissioner, Central GST And Central Excise, Vadodara Ii vs. M/S Upl Limited

TAXAP/1347/2018HC Gujarat03 Oct 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

S. S. Enterprises vs. Union Of INDIA

SCA/16309/2019HC Gujarat03 Oct 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Shree Ji Traders vs. Union Of INDIA

SCA/16351/2019HC Gujarat03 Oct 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Commissioner Of Central Excise Ahmedabad I vs. Ambica Fashion

TAXAP/326/2014HC Gujarat03 Oct 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

M/S Noble Trading Co vs. State Of Gujarat

SCA/16659/2019HC Gujarat01 Oct 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Ankit Lokesh Gupta vs. State Of Gujarat

SCA/16632/2019HC Gujarat01 Oct 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Ashokkumar Ranjitmal Purohit vs. State Of Gujarat

CR.MA/13564/2019HC Gujarat30 Sept 2019

Bench: HONOURABLE MR. JUSTICE A.Y. KOGJE

Montage Enterprises PVT. LTD vs. State Of Gujarat

SCA/16555/2019HC Gujarat30 Sept 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Meena Agency Limited vs. State Of Gujarat

SCA/16373/2019HC Gujarat27 Sept 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Commissioner, Central GST And Central Excise vs. J M Sanghvi, Director

TAXAP/664/2019HC Gujarat26 Sept 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Commissioner, Central GST And Central Excise vs. M/S Ratnamani Metals And Tubes LTD

TAXAP/666/2019HC Gujarat26 Sept 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

The Principal Commissioner Of CGST And Central Excise vs. D N Patel (General Manager - Sp Division)

TAXAP/593/2019HC Gujarat26 Sept 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

The Principal Commissioner Of CGST And Central Excise vs. J. M. Sanghvi (Director)

TAXAP/594/2019HC Gujarat26 Sept 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

The Commissioner, CGST And Central Excise vs. M/S Ratnamani Metals And Tubes LTD

TAXAP/535/2019HC Gujarat26 Sept 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

The Principal Commissioner Of CGST And Central Excise vs. M/S Ratnamani Metals And Tubes LTD

TAXAP/592/2019HC Gujarat26 Sept 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

The Principal Commissioner Of CGST And Central Excise vs. Ashok J Patel, Dy. Manager (Exsice - Sstp Division)

TAXAP/585/2019HC Gujarat26 Sept 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Mavji Haribhai Oil Cake Industries vs. Union Of INDIA

SCA/12267/2019HC Gujarat25 Sept 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Ritesh Surendrabhai Shah vs. State Of Gujarat

CR.MA/15928/2019HC Gujarat24 Sept 2019

Bench: HONOURABLE MR. JUSTICE A.Y. KOGJE

INDIA Logistics And Cargo Movers vs. The State Of Gujarat

SCA/15178/2019HC Gujarat24 Sept 2019

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Kamlesh Suvalal Soni vs. State Of Gujarat

CR.MA/16662/2019HC Gujarat13 Sept 2019

Bench: HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI

Halari Mahammadusman Zubaibhai @ Usmanbhai vs. State Of Gujarat

CR.MA/16656/2019HC Gujarat13 Sept 2019

Bench: HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI

Ankit Ramchandra Kabra vs. State Of Gujarat

CR.MA/16673/2019HC Gujarat13 Sept 2019

Bench: HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI

Uttam Rajmal Shah vs. State Of Gujarat

CR.MA/16674/2019HC Gujarat13 Sept 2019

Bench: HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI

Sandeep Maganbhai Chaniyara vs. Commissioner, Central Excise And CGST, Rajkot

CR.MA/16087/2019HC Gujarat13 Sept 2019

Bench: HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI

Pranatharthiharan Sreedharan vs. Union Of INDIA

SCA/15195/2019HC Gujarat09 Sept 2019

Bench: HONOURABLE MS. JUSTICE BELA M. TRIVEDI,HONOURABLE MR. JUSTICE V.P. PATEL

M/S Willowood Chemicals PVT LTD vs. Nodal Officer (GST) Through The Joint State Tax Commissioner

SCA/5760/2019HC Gujarat06 Sept 2019

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

M/S Avante Tablewares Through Partner Harshvardhan M Tibdewal vs. The Nodal Officer, The Joint State Tax Commissioner

SCA/5762/2019HC Gujarat06 Sept 2019

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

M/S Trade Links Through Partner Mahesh Liladhar Tibdewal vs. The Nodal Officer

SCA/5759/2019HC Gujarat06 Sept 2019

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

M/S Siddharth Enterprises Through Partner Mahesh Liladhar Tibdewal vs. The Nodal Officer

SCA/5758/2019HC Gujarat06 Sept 2019

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

Munaf Majidbhai Habibani @ Munaf Abdul Majidbhai Habibani @ Munno Dadhi vs. Assistant State Tax Commissioner, Central GST And Central Excise, Bhavnagar

CR.MA/15055/2019HC Gujarat05 Sept 2019

Bench: HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI

Commissioner, Central GST And Central Excise, Vadodara- Ii vs. M/S General Motors INDIA PVT. LTD

TAXAP/608/2019HC Gujarat29 Aug 2019

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

M/S G.A. Industries vs. Bank Of Baroda, Authorised Officer

SCA/14659/2019HC Gujarat29 Aug 2019

Bench: HONOURABLE MR. JUSTICE BIREN VAISHNAV

Pranit Hem Desai vs. Additional Director General

SCA/9392/2019HC Gujarat28 Aug 2019

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

Pranit Hem Desai vs. Additional Director General

SCA/9396/2019HC Gujarat28 Aug 2019

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

Pranit Hem Desai vs. Additional Director General

SCA/9400/2019HC Gujarat28 Aug 2019

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

Pranit Hem Desai vs. Additional Director General

SCA/9399/2019HC Gujarat28 Aug 2019

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

Pranit Hem Desai vs. Additional Director General

SCA/9397/2019HC Gujarat28 Aug 2019

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

Valerius Industries vs. Union Of INDIA

SCA/13132/2019HC Gujarat28 Aug 2019

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

Pranit Hem Desai vs. Additional Director General

SCA/9398/2019HC Gujarat28 Aug 2019

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

Malani Construction Company vs. State Of Gujarat

SCA/13971/2019HC Gujarat23 Aug 2019

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

Amoli Organics PVT LTD vs. The Commissioner Of Central GST And Excise, Vadodara I

CA/1009/2019HC Gujarat22 Aug 2019

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

Vanrajbhai Bhanubhai Kavadiya vs. State Of Gujarat

SCA/13826/2019HC Gujarat21 Aug 2019

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

M H Khanusiya vs. State Of Gujarat

SCA/5656/2019HC Gujarat21 Aug 2019

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

S And H Chemicals vs. The State Of Gujarat

SCA/4424/2019HC Gujarat21 Aug 2019

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO

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