BharatTaxGST

Gujarat High Court GST Judgments — 2018

91 judgments, newest first.

Choodamani Parmeshwaran Iyer vs. State Of Gujarat

SCR.A/11010/2018HC Gujarat24 Dec 2018

Bench: HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

Kuldeepsinh Anopsinh Chudasama vs. State Of Gujarat

SCR.A/11076/2018HC Gujarat24 Dec 2018

Bench: HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

Commissioner - Central Excise Customs And Service Tax - Vapi vs. Apar Industries LTD

TAXAP/445/2012HC Gujarat21 Dec 2018

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

Kamdhenu Exim Private LTD vs. Union Of INDIA

SCA/12200/2018HC Gujarat20 Dec 2018

Bench: HONOURABLE MR. JUSTICE S.R.BRAHMBHATT,HONOURABLE MR. JUSTICE UMESH A. TRIVEDI

Amitkumar Hasmukhlal Takkar vs. State Of Gujarat

CR.MA/22332/2018HC Gujarat20 Dec 2018

Bench: HONOURABLE MR. JUSTICE A.Y. KOGJE

Vimalbhai Jayantibhai Bhut vs. State Of Gujarat

CR.MA/23528/2018HC Gujarat20 Dec 2018

Bench: HONOURABLE MR. JUSTICE A.Y. KOGJE

Anilbhai Jayantibhai Bhut vs. State Of Gujarat

CR.MA/23529/2018HC Gujarat20 Dec 2018

Bench: HONOURABLE MR. JUSTICE A.Y. KOGJE

M/S. Sunrise Remedies PVT. LTD vs. Union Of INDIA

SCA/12543/2018HC Gujarat18 Dec 2018

Bench: HONOURABLE MR. JUSTICE S.R.BRAHMBHATT,HONOURABLE MR. JUSTICE UMESH A. TRIVEDI

M/S. Serve Pharmaceuticals Through Mr. Ugersen Elawadhi vs. Union Of INDIA

SCA/12542/2018HC Gujarat18 Dec 2018

Bench: HONOURABLE MR. JUSTICE S.R.BRAHMBHATT,HONOURABLE MR. JUSTICE UMESH A. TRIVEDI

Rajshree Auto Enterprise vs. State Of Gujarat

SCA/17929/2018HC Gujarat14 Dec 2018

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

Polyglass Acrylic Mfg Co PVT LTD vs. State Of Gujarat Through Government Pleader

SCA/16238/2018HC Gujarat05 Dec 2018

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

Shabnam Petrofils PVT. LTD vs. The Controller General Of Accounts

SCA/15044/2018HC Gujarat29 Nov 2018

Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE DR. JUSTICE A. P. THAKER

Coromandel Agrico PVT LTD Through Alpana Yagnesh Baktarwala vs. Commercial Tax Officer

SCA/16731/2018HC Gujarat29 Oct 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE UMESH A. TRIVEDI

Commissioner Central CGST And Central Excise Gandhinagar vs. Hitachi Home And Life Solution(INDIA) LTD

TAXAP/262/2018HC Gujarat25 Oct 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE UMESH A. TRIVEDI

Messrs Mobile Hub vs. Gujarat Value Added Tax Tribunal

SCA/11245/2018HC Gujarat24 Oct 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE UMESH A. TRIVEDI

Nilesh Swarupchand Mali vs. State Of Gujarat

CR.MA/14993/2018HC Gujarat16 Oct 2018

Bench: HONOURABLE MR. JUSTICE R.P.DHOLARIA

Sureshsinh Bhavarsinh Rao vs. The State Of Gujarat

CR.MA/13820/2018HC Gujarat16 Oct 2018

Bench: HONOURABLE MR. JUSTICE R.P.DHOLARIA

Hitendrabhai Chandrakantbhai Shah vs. State Of Gujarat

CR.MA/18562/2018HC Gujarat16 Oct 2018

Bench: HONOURABLE MR. JUSTICE R.P.DHOLARIA

Shreenathji Sakhi Seva Mandal vs. State Of Gujarat

SCA/11071/2018HC Gujarat11 Oct 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

Jay Chemical Industries Limited vs. Union Of INDIA

SCA/10828/2018HC Gujarat11 Oct 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

R.V.Poongodi (Rajamanickam Vijayan Poongadi ) vs. State Of Gujarat

CR.MA/19249/2015HC Gujarat04 Oct 2018

Bench: HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI

Zubin Prakashbhai Kapadia vs. State Of Gujarat

CR.MA/17646/2018HC Gujarat27 Sept 2018

Bench: HONOURABLE MR. JUSTICE A.Y. KOGJE

Macneill Engineering LTD vs. Ongc Petro Additions Limited

SCA/13327/2018HC Gujarat20 Sept 2018

Bench: HONOURABLE MR. JUSTICE ANANT S. DAVE,HONOURABLE MR. JUSTICE BIREN VAISHNAV

Cadila Healthcare LTD vs. Union Of INDIA

SCA/7769/2018HC Gujarat19 Sept 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

M/S Cera Sanitaryware LTD vs. Union Of INDIA

SCA/5212/2018HC Gujarat19 Sept 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

Dishman Carbogen Amcis LTD vs. Union Of INDIA Through Secretary

SCA/13603/2018HC Gujarat19 Sept 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

Pravin Natvarlal Modh vs. State Of Gujarat

SCA/7408/2016HC Gujarat14 Sept 2018

Bench: HONOURABLE MR. JUSTICE ANANT S. DAVE,HONOURABLE MR. JUSTICE BIREN VAISHNAV

Ashokkumar Gangdas Kanjiva vs. Director Of Agricultural Marketing And Rural Finance

SCA/12466/2018HC Gujarat11 Sept 2018

Bench: HONOURABLE MS. JUSTICE BELA M. TRIVEDI

M/S Ankit Enterprise vs. Union Of INDIA

SCA/11008/2018HC Gujarat06 Sept 2018

Bench: HONOURABLE MR. JUSTICE ANANT S. DAVE,HONOURABLE MR. JUSTICE BIREN VAISHNAV

Shree Salasarji Metal Industries vs. Union Of INDIA

SCA/10629/2018HC Gujarat06 Sept 2018

Bench: HONOURABLE MR. JUSTICE ANANT S. DAVE,HONOURABLE MR. JUSTICE BIREN VAISHNAV

Official Liquidator Of Ardor International Private Limited vs. Bank Of INDIA

OLR/78/2018HC Gujarat05 Sept 2018

Bench: HONOURABLE MR. JUSTICE R.M.CHHAYA

M/S Tarulata Trading PVT LTD vs. State Of Gujarat

SCA/22129/2017HC Gujarat30 Aug 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

M/S Adept Trading PVT LTD vs. State Of Gujarat

SCA/22130/2017HC Gujarat30 Aug 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

M/S. Placid Tradelinks PVT. LTD vs. State Of Gujarat

SCA/22131/2017HC Gujarat30 Aug 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

Commissioner, Central Excise, Custom And Service Tax Dept, Ahmedabad-Iii Commissionerate vs. Kalpataru Power Transmission LTD

TAXAP/474/2016HC Gujarat30 Aug 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

Sharad Shyamsundar Sharma vs. Union Of INDIA

SCA/8888/2018HC Gujarat30 Aug 2018

Bench: HONOURABLE MR. JUSTICE ANANT S. DAVE,HONOURABLE MR. JUSTICE BIREN VAISHNAV

Iwi Cryogenic Vaporization System (INDIA) PVT. LTD vs. Commissioner Of CGST And Central Excise Vadodara I

TAXAP/1079/2018HC Gujarat30 Aug 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

Raj Sanjaybhai Tanna vs. Union Of INDIA

WPPIL/161/2018HC Gujarat30 Aug 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

Commissioner CGST And Central Excise vs. M/S Shiv Logistics

TAXAP/993/2018HC Gujarat23 Aug 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

Commissioner, Central GST And Central Excise Vadodara - Ii vs. M/S Meghmani Finchem LTD

TAXAP/1043/2018HC Gujarat23 Aug 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

Apollo Screens PVT LTD vs. Union Of INDIA

SCA/11375/2018HC Gujarat20 Aug 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

Sureshbhai Devrajbhai Motadiya vs. District Magistrate, Rajkot District

SCA/12594/2018HC Gujarat14 Aug 2018

Bench: HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

M/S Ram Prasad Traders vs. Commissioner Of Customs

SCA/9295/2018HC Gujarat10 Aug 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

P.N.R Vijayan (Pagalam Narayanan Rajamanickam Vijayan) vs. State Of Gujarat

CR.MA/19243/2015HC Gujarat07 Aug 2018

Bench: HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

N.R.Sarojini 9Narayanan Rajendran Sarojini) vs. State Of Gujarat

CR.MA/19240/2015HC Gujarat07 Aug 2018

Bench: HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

N.B.Raja Durai Bahadur (Narayanan Beemarajan Raja Durai Bahadur ) vs. State Of Gujarat

CR.MA/19246/2015HC Gujarat07 Aug 2018

Bench: HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

M/S Chittorgarh Kota Tollway PVT LTD vs. Principal Commissioner Of Central GST

SCA/11842/2018HC Gujarat02 Aug 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Commissioner, Central GST And Cx vs. Kirloskar Oil Engines LTD

TAXAP/390/2018HC Gujarat31 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Vanrajbhai Hasmukhbhai Chauhan vs. State Of Gujarat

SCA/11383/2018HC Gujarat30 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Commissioner, GST And Central Excise, Commissionerate vs. Shree Shakambari Silk Mills(100 Eou)

TAXAP/926/2018HC Gujarat25 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Commissioner, Central GST And Central Excise vs. Tirupati Sarjan Limited

TAXAP/922/2018HC Gujarat25 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Messrs Inductotherm (INDIA) PVT. LTD vs. Union Of INDIA

SCA/23128/2017HC Gujarat20 Jul 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

Commissioner Central GST And Central Excise Vadodara 1 vs. Inox INDIA LTD

TAXAP/812/2018HC Gujarat18 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Commissioner Central GST And Central Excise Vadodara - I vs. M/S Henkel Chembond Surface Technologies LTD

TAXAP/832/2018HC Gujarat18 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Commissioner Central GST And Central Excise Vadodara 1 vs. Bodal Chemicals LTD (Unit Vii)

TAXAP/831/2018HC Gujarat18 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Commissioner Central Goods And Service Tax And Central Excise, Vadodara-I vs. M/S Bodal Chemicals LTD ( Unit-Vii )

TAXAP/835/2018HC Gujarat18 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Commissioner Central Goods And Service Tax And Central Excise, Vadodara-I vs. M/S Zydex Industries

TAXAP/833/2018HC Gujarat18 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Central GST And Excise Vadodara - Ii vs. M/S Atul Limited ( Arimatics Division )

TAXAP/839/2018HC Gujarat18 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Commissioner Central Goods And Service Tax And Central Excise, Vadodara-I vs. M/S Banco Products (INDIA) LTD

TAXAP/837/2018HC Gujarat18 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Commissioner Central Goods And Service Tax And Central Excise, Vadodara-I vs. M/S Transpek Silox Industry LTD

TAXAP/813/2018HC Gujarat18 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Commissioner Central Goods And Service Tax And Central Excise, Vadodara-I vs. M/S R R Kabel LTD

TAXAP/838/2018HC Gujarat18 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Central GST And Excise Vadodara - Ii vs. M/S Miranda Few Tools PVT LTD

TAXAP/840/2018HC Gujarat18 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Indexone Infracon And Logistics Private LTD vs. Union Of INDIA

SCA/10696/2018HC Gujarat18 Jul 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

Sanjaykumar Hargovindbhai Bhagde vs. State Of Gujarat

SCA/10388/2018HC Gujarat12 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Commissioner, CGST And Central Excise vs. M/S Ganesh Chem Tech PVT LTD

TAXAP/742/2018HC Gujarat12 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Commissioner, CGST And Central Excise vs. Naresh F Shah

TAXAP/741/2018HC Gujarat12 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Commissioner Central GST And Central Excise Vadodara - I vs. M/S Ami Lifesciences PVT. LTD

TAXAP/814/2018HC Gujarat09 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Assistant Commissioner Of Central Tax Div-Iii vs. M/S Windsor Machines LTD

TAXAP/769/2018HC Gujarat09 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Commissioner Central Goods And Service Tax And Central Excise, Vadodara-I vs. M/S Gulbrandsen Chemicals PVT LTD

TAXAP/815/2018HC Gujarat09 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Commission Of Central GST vs. Jay Chemical Industries LTD

TAXAP/767/2018HC Gujarat09 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Commissioner Of Central GST vs. Jay Chemicals Industries LTD

TAXAP/768/2018HC Gujarat09 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Commissioner vs. Jay Chemical Industries LTD

TAXAP/770/2018HC Gujarat09 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Commissioner, Central GST And Cx vs. M/S Ishan Copper PVT LTD

TAXAP/643/2018HC Gujarat06 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Commissioner Of Central CGST And Central Excise Vaddoara Ii vs. Unique Pharmaceuticals Laboratories

TAXAP/596/2018HC Gujarat05 Jul 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

O L Of M/S Mandvi Spinning Mills LTD(In Liquidation) vs. Regional Manager

OLR/60/2018HC Gujarat03 Jul 2018

Bench: HONOURABLE MR. JUSTICE R.M.CHHAYA

Commissioner, Central GST And Cx vs. M/S Sarda Plywood Industries LTD

TAXAP/645/2018HC Gujarat21 Jun 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Commissioner Of Central GST And Central Excise Vadodara Ii vs. Phillips Carbon Black Limited

TAXAP/697/2018HC Gujarat21 Jun 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Bhagyodaya Oil Ginning Factory vs. State Of Gujarat

TAXAP/73/2014HC Gujarat15 Jun 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

Rameshwar Oil Mill vs. State Of Gujarat

TAXAP/74/2014HC Gujarat15 Jun 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

Bhagyodaya Oil Ginning Factory vs. State Of Gujarat

TAXAP/72/2014HC Gujarat15 Jun 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

Rameshwar Oil Mill vs. State Of Gujarat

TAXAP/75/2014HC Gujarat15 Jun 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

M/S. Sparta Cements And Infra LTD(In Liquidation) vs. Manager (Legal / Recovery) Union Bank Of INDIA

OLR/52/2018HC Gujarat14 Jun 2018

Bench: HONOURABLE MR. JUSTICE C.L. SONI

Commissioner Central GST And Cx vs. M/S Himmat Glazed Tiles

TAXAP/627/2018HC Gujarat14 Jun 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

Commissioner GST And Central Excise Commissionerate vs. Sai Enterprise

TAXAP/483/2018HC Gujarat03 May 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

Dineshkumar Dalpatbhai Sindhav vs. Union Of INDIA

SCA/23148/2017HC Gujarat20 Apr 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Crust Food Company vs. Assistant Commissioner Of Central GST(Division Vi)

SCA/4316/2018HC Gujarat23 Mar 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

Lupin LTD vs. State Of Gujarat

SCA/4602/2018HC Gujarat23 Mar 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

Umar Yusuf Chiniwala Through Shabana Umar Chiniwala vs. State Of Gujarat

CR.MA/6275/2018HC Gujarat22 Mar 2018

Bench: HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI

Samvit Buildcare Private Limited vs. Ministry Of Civil Aviation

SCA/1262/2018HC Gujarat12 Mar 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Samvit Buildcare Private Limited vs. Ministry Of Civil Aviation

SCA/1094/2018HC Gujarat12 Mar 2018

Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

Commissioner Of GST And Central Excise, Surat vs. Chalthan Vibhag Khand Udyog Sahakari Mandali LTD

TAXAP/82/2018HC Gujarat01 Mar 2018

Bench: HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

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