The Commissioner, CGST And Central Excise v. M/S Welspun INDIA LTD.

Court: Gujarat High Court
Case number: CA/2621/2019
Date of judgment: 14 Nov 2019
Bench: HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
Petitioner: THE COMMISSIONER, CGST AND CENTRAL EXCISE
Respondent: M/S WELSPUN INDIA LTD.
CNR: GJHC240511462019

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