Pranit Hem Desai v. Additional Director General
- Court
- Gujarat High Court
- Case number
- SCA/9400/2019
- Date of judgment
- 28 Aug 2019
- Bench
- HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE A.C. RAO
- Petitioner
- PRANIT HEM DESAI
- Respondent
- ADDITIONAL DIRECTOR GENERAL
- CNR
- GJHC240329402019
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