Gujarat High Court GST Judgments — 2020

164 judgments. Showing the 100 most recent.

• Messrs. Falcon Fighter Force Services PVT. LTD. v. Union Of INDIA

  Record only

  SCA/15950/2020·23 Dec 2020

• M/S Siddharth Infra Power PVT. LTD. v. Designated Committee

  Record only

  SCA/16477/2020·23 Dec 2020

• Bhajanlal Malaram (Asuram) Bishnoi v. State Of Gujarat

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  CR.MA/19474/2020·22 Dec 2020

• Pankaj Metals v. State Of Gujarat

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  SCA/15936/2020·21 Dec 2020

• Jayminbhai Rameshbhai Patel Through Prop. Jaimin Ramesh Patel v. Union Of INDIA

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  SCA/16204/2020·21 Dec 2020

• Bhawani Textile Thro Proprietor Jayesh Soni v. Assistant Commissioner

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  SCA/16422/2020·21 Dec 2020

• M/S Comsol Energyprivate Limited v. State Of Gujarat

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  SCA/11905/2020·21 Dec 2020

• Piyush Steel, D And I Excelus v. State Of Gujarat

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  SCA/15871/2020·18 Dec 2020

• Neerav Ratilal Rupareliya v. State Of Gujarat

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  CR.MA/19488/2020·18 Dec 2020

• M/S Super Spintex PVT LTD v. Union Of INDIA

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  SCA/20761/2018·16 Dec 2020

• Ritesh Surendrakumar Shah v. State Of Gujarat

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  CR.MA/16219/2020·16 Dec 2020

• Hiten Jayendrakumar Mandaliya v. State Of Gujarat

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  CR.MA/17269/2020·15 Dec 2020

• Awadkrupa Plastomech PVT. LTD. v. Union Of INDIA

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  SCA/1014/2020·15 Dec 2020

• Vimal Yashwantgiri Goswami v. State Of Gujarat

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  SCA/15508/2020·10 Dec 2020

• Shiv Shakti Textiles v. State Of Gujarat

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  SCA/15870/2020·10 Dec 2020

• Idrish Yusufbhai Malvasi v. State Of Gujarat

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  CR.MA/18320/2020·10 Dec 2020

• Majid Bilalbhai Akbani Proprietor Of M/S Imran Impex v. State Of Gujarat

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  SCA/12754/2020·6 Nov 2020

• Shri Anant Jignesh Shah, Proprietor Of M/S. Nakoda And Company v. The Union Of INDIA, Through The Under Secretary

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  SCA/12712/2020·6 Nov 2020

• Shweta Hamir Jadeja v. State Of Gujarat

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  CR.MA/13538/2020·26 Oct 2020

• M/S Lakshay Logistics v. State Of Gujarat

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  SCA/11369/2020·23 Oct 2020

• Cosmo Films Limited v. Union Of INDIA

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  SCA/15833/2018·20 Oct 2020

• M/S. P.N Tobaco Through Its Authorized Signatory Parth Nalinbhai Patel v. State Of Gujarat

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  SCA/11120/2020·12 Oct 2020

• Aniket Exports v. Union Of INDIA

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  SCA/10226/2020·6 Oct 2020

• Rajesh Kiran D v. Joint Commissioner Of State Tax Division - 8

  Record only

  SCA/10336/2020·5 Oct 2020

• The Commissioner, CGST And Central Excise Commissionerate v. M/S Shree Hindustan Fabricators

  Record only

  TAXAP/274/2020·1 Oct 2020

• M/S Radha Tradelinks PVT LTD v. State Of Gujarat

  Record only

  SCA/11067/2020·10 Sept 2020

• M/S Nav Nirman Con Specialties PVT. LTD. v. Union Of INDIA

  Record only

  SCA/2739/2020·10 Sept 2020

• Jay Goga Traders v. State Of Gujarat

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  SCA/11029/2020·9 Sept 2020

• Proprietor Kanuji Shambhuji Thakor v. State Of Gujarat

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  SCA/10603/2020·4 Sept 2020

• The Commissioner, CGST And Central Excise Commissionerate v. M/S Vineet Polyfab PVT Limited

  Record only

  TAXAP/154/2020·2 Sept 2020

• M/S Rajesh Mundra S/O Shri Dindayal Mundra v. Commissioner, CGST And Central Excise

  Record only

  SCA/10395/2020·1 Sept 2020

• D B Impex v. State Of Gujarat

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  SCA/10221/2020·31 Aug 2020

• Uni Well Exim v. State Of Gujarat

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  SCA/9955/2020·26 Aug 2020

• Mukesh Amarsinh Rajput v. State Of Gujarat

  Record only

  CR.MA/10908/2020·21 Aug 2020

• M/S. Formative Tex Fab Through Its Partner Ratan Kumar Saraf v. State Of Gujarat

  Record only

  SCA/9527/2020·20 Aug 2020

• Bharat Oman Refineries LTD. v. Union Of INDIA

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  SCA/8881/2020·18 Aug 2020

• Karan Toshniwal S/O Sushil Toshniwal v. State Of Gujarat

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  SCA/4043/2020·18 Aug 2020

• M/S Gujarat Borosil Limited v. Commissioner Of CGST And Central Excise Surat

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  CA/1610/2020·10 Aug 2020

• Namaskar Enterprise v. Commissioner Of Goods And Service Tax

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  SCA/18105/2019·7 Aug 2020

• M/S Fta Hsrp Solutions PVT. LTD. v. The Union Of INDIA Through The Revenue Secretary

  Record only

  SCA/8495/2020·27 Jul 2020

• Kiran Choubey W/O Shri Narendra Choubey v. State Of Gujarat

  Record only

  SCA/8488/2020·24 Jul 2020

• Commissioner Of Central Excise & Customs, Surat - I v. M/S Neo Structo Construction LTD

  Record only

  TAXAP/2332/2010·20 Jul 2020

• M/S Sawariya Traders Through Proprietor Mr. Makhan Mohan Singh Rajput v. State Of Gujarat Through Secretary, Ministry Of Finance

  Record only

  SCA/8316/2020·20 Jul 2020

• The Commissioner, CGST And Central Excise Commissionerate v. M/S Bilfinger Neo Structo Construction LTD.

  Record only

  CA/1578/2020·20 Jul 2020

• Hasimkhan Liyakatkhan Pathan v. State Of Gujarat

  Record only

  SCA/7905/2020·14 Jul 2020

• Hitech Projects PVT. LTD. v. Union Of INDIA

  Record only

  SCA/7292/2020·6 Jul 2020

• Nirav Ratilal Rupareliya v. State Of Gujarat

  Record only

  CR.MA/22400/2018·30 Jun 2020

• Pinakin Maheshbhai @ Mohanbhai Mistry v. State Of Gujarat

  Record only

  CR.MA/22014/2018·30 Jun 2020

• Zahirabbas Kasambhai Mithawala v. State Of Gujarat

  Record only

  CR.MA/22026/2018·30 Jun 2020

• M/S Mahavir Enterprise v. Assistant Commissioner Of State Tax

  Record only

  SCA/7613/2020·22 Jun 2020

• Om Sai Traders v. The State Tax Officer (1)

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  SCA/7395/2020·15 Jun 2020

• Associated Road Carriers LTD. Through Its Authorised Person Prakash Dhaniram Arya v. State Of Gujarat

  Record only

  SCA/7366/2020·15 Jun 2020

• M/S Sk Green Home Appliances PVT. LTD. v. Union Of INDIA

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  SCA/7383/2020·11 Jun 2020

• M/S Sk Impex v. Union Of INDIA

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  SCA/7384/2020·11 Jun 2020

• Remankhan Belin v. State Of Gujarat

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  SCA/7307/2020·8 Jun 2020

• Amit Chandrakant Shah v. State Of Gujarat

  Record only

  CR.MA/24151/2019·13 Mar 2020

• Manoj Bhanwarlal Jain v. State Of Gujarat

  Record only

  CR.MA/3488/2020·12 Mar 2020

• Jindal Stainless Hisar LTD. v. State Of Gujarat

  Record only

  SCA/6557/2017·11 Mar 2020

• Rohan Dyes And Intermediates LTD. v. Union Of INDIA

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  SCA/19852/2018·11 Mar 2020

• M/S Kanal Enterprise v. State Of Gujarat

  Record only

  SCA/17673/2019·11 Mar 2020

• Siddhi Developers v. Union Of INDIA

  Record only

  SCA/17167/2019·11 Mar 2020

• Darsh Pharmachem PVT. LTD. v. Superintendent, Central GST

  Record only

  SCA/18051/2019·11 Mar 2020

• M/S Kambay Aromatics v. Union Of INDIA

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  SCA/7347/2019·11 Mar 2020

• Jsk Sons v. State Of Gujarat

  Record only

  SCA/3109/2020·5 Mar 2020

• Gujarat State Petronet Limited v. Union Of INDIA Through Secretary

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  SCA/15607/2019·5 Mar 2020

• Badal Shambhubhai Shah v. The Directorate General Of Goods And Service Tax Intelligence, Zonal Unit, Ahmedabad

  Record only

  SCA/2716/2020·5 Mar 2020

• M/S A T Trading Company v. State Of Gujarat

  Record only

  SCA/9676/2019·4 Mar 2020

• Rajashree Polyfil (A Division Of Century Enka LTD) v. State Of Gujarat

  Record only

  SCA/18715/2018·4 Mar 2020

• Piramal Glass PVT. LTD. v. State Of Gujarat

  Record only

  SCA/14975/2019·4 Mar 2020

• M/S Bhawani Textiles v. Additional Director General

  Record only

  SCA/5273/2020·4 Mar 2020

• Shakti Motors v. State Of Gujarat

  Record only

  SCA/5718/2019·4 Mar 2020

• Rsk Industries Private Limited v. Union Of INDIA

  Record only

  SCA/3933/2020·4 Mar 2020

• M/S Ratanjyot Steel And Pipes PVT. LTD. v. Union Of INDIA

  Record only

  SCA/2614/2020·4 Mar 2020

• Manubhai Ratanbhai Vaghela v. The Deputy State Tax Commissioner (Enforcement)

  Record only

  SCA/5148/2020·26 Feb 2020

• M/S Devasya Industries, Proprietor Kokilaben Sureshkumar Patel v. State Of Gujarat

  Record only

  SCA/9736/2019·26 Feb 2020

• Gyscoal Alloys LTD. v. State Of Gujarat

  Record only

  SCA/14977/2019·26 Feb 2020

• Gyscoal Alloys LTD. v. State Of Gujarat

  Record only

  SCA/14979/2019·26 Feb 2020

• Gyscoal Alloys LTD. v. State Of Gujarat

  Record only

  SCA/14978/2019·26 Feb 2020

• Gyscoal Alloys LTD. v. State Of Gujarat

  Record only

  SCA/14980/2019·26 Feb 2020

• Gokul Agro Resources LTD. v. Union Of INDIA

  Record only

  SCA/1758/2020·26 Feb 2020

• Gallops Infrastructure LTD v. Union Of INDIA

  Record only

  SCA/9237/2019·26 Feb 2020

• Power Palazzo PVT LTD v. Union Of INDIA Through Commissioner Of Central Goods And Services Tax

  Record only

  SCA/18738/2018·26 Feb 2020

• Sanjaybhai Laxmanbhai Gogara v. State Of Gujarat

  Record only

  SCA/19970/2019·26 Feb 2020

• Topline Switchgear PVT. LTD v. Union Of INDIA

  Record only

  SCA/11445/2019·26 Feb 2020

• Raj Chamunda Roadlines v. State Of Gujarat

  Record only

  SCA/20021/2019·26 Feb 2020

• M/S Sawariya Traders v. State Of Gujarat

  Record only

  SCA/22211/2019·26 Feb 2020

• Krishna Oleo Chemical INDIA Limited v. Union Of INDIA

  Record only

  SCA/12297/2019·26 Feb 2020

• M/S Maruti Traders Through Proprietor Binod Kumar Shaw Thru. Authorised Umeshkumar Shivkumar Khemka v. State Of Gujarat

  Record only

  SCA/6527/2019·19 Feb 2020

• M/S Moon Traders Through Harshadkumar Bhogilal Raval v. State Of Gujarat

  Record only

  SCA/6126/2019·19 Feb 2020

• M/S Hanuman Trading Co. Through Proprietor Sandip Kumar v. State Of Gujarat

  Record only

  SCA/6129/2019·19 Feb 2020

• M/S Moon Traders Through Harshadkumar Bhogilal Raval v. State Of Gujarat

  Record only

  SCA/6127/2019·19 Feb 2020

• M/S Moon Traders Through Harshadkumar Bhogilal Raval v. State Of Gujarat

  Record only

  SCA/6125/2019·19 Feb 2020

• Downtown Auto PVT. LTD v. Union Of INDIA

  Record only

  SCA/2409/2019·19 Feb 2020

• Devi Tradelink v. State Of Gujarat

  Record only

  SCA/6118/2019·19 Feb 2020

• M/S Mahalaxmi Rexine And Metal Traders v. State Tax Officer (2)

  Record only

  SCA/7318/2019·19 Feb 2020

• Synergy Fertichem PVT.LTD v. State Of Gujarat

  Record only

  SCA/4730/2019·19 Feb 2020

• Akshay Dinesh Patel v. Commissioner Of Central Goods And Services Tax

  Record only

  CR.MA/1442/2020·18 Feb 2020

• Darshan Dinesh Patel v. Commissioner Of Central Goods And Services Tax

  Record only

  CR.MA/1463/2020·18 Feb 2020

• Messrs Jay Bajrang Industries Thru Chimanbhai N Hapani v. The Commissioner Of CGST And Central Excise

  Record only

  TAXAP/172/2019·13 Feb 2020

• Global Knitfab Through Authorised Person, Account Manager, Bhagwan Poosh Raj Agarwal v. State Tax Officer (1)

  Record only

  SCA/17805/2019·13 Feb 2020