Gujarat High Court GST Judgments — 2021

141 judgments. Showing the 100 most recent.

• Ab Traders v. State Of Gujarat

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  SCA/18393/2021·24 Dec 2021

• Ab Traders v. State Of Gujarat

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  SCA/18391/2021·24 Dec 2021

• Aarsh Traders v. State Of Gujarat

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  SCA/19817/2021·24 Dec 2021

• Ttec INDIA Customer Solutions Private Limited v. Deputy Commissioner Of Sales Tax, Circle 2

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  SCA/18270/2021·24 Dec 2021

• M/S K K Traders v. Union Of INDIA

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  SCA/17128/2021·23 Dec 2021

• M/S Aim Worldwide PVT. LTD. v. Union Of INDIA

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  SCA/15648/2020·22 Dec 2021

• M/S Vimla Food Products v. Union Of INDIA

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  SCA/16028/2020·22 Dec 2021

• Shri M C Patel And Sons v. Union Of INDIA

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  SCA/6555/2020·22 Dec 2021

• Krushansinh Pratapsinh Zala v. State Of Gujarat

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  CR.MA/20149/2021·22 Dec 2021

• M/S. Utkarsh Ispat LLP v. State Of Gujarat

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  SCA/19216/2021·17 Dec 2021

• Jal Engineering Through Partner Karishma Shaikh v. Union Of INDIA Through Secretary

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  SCA/5040/2021·16 Dec 2021

• M/S Deep Alloys v. State Of Gujarat

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  SCA/18006/2021·16 Dec 2021

• M/S Lakhani And Desai Developers v. Union Of INDIA

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  SCA/12281/2021·16 Dec 2021

• Ganesh Corporation v. Union Of INDIA

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  SCA/12801/2021·9 Dec 2021

• Hardik Pravinkumar Shah v. State Of Gujarat

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  SCA/18416/2021·8 Dec 2021

• M/S Indian Institute Of Management Ahmedabad v. Deputy Commissioner (Appeals)

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  SCA/17253/2021·3 Dec 2021

• Arcelormittal Nippon Steel INDIA LTD. v. Assistant Commissioner

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  SCA/11043/2020·24 Nov 2021

• Arsh Traders Through Proprietor Aslam Sodagarbhai Shekh v. Commercial Tax Officer, Ghatak 65, Surat

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  SCA/4422/2021·24 Nov 2021

• Paresh Nathalal Chauhan Through Hiraben Nathalal Chauhan v. State Of Gujarat

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  CR.MA/20022/2021·23 Nov 2021

• Madhav Copper Limited v. State Of Gujarat

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  SCA/15201/2021·23 Nov 2021

• Ishwarbhai Narayanbhai Patel v. State Of Gujarat

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  LPA/1821/2019·22 Nov 2021

• Ishwarbhai Narayanbhai Patel v. State Of Gujarat

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  LPA/1822/2019·22 Nov 2021

• Imperial Dyeing LTD. v. State Of Gujarat

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  SCA/4848/2021·17 Nov 2021

• Aslam Bilalbhai Kalliwala v. State Of Gujarat

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  CR.MA/18422/2021·29 Oct 2021

• Kirtiraj Pankajbhai Sutariya v. State Of Gujarat

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  CR.MA/17573/2021·29 Oct 2021

• Khushbuba Mahavirbhai Parmar v. State Of Gujarat

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  SCA/15084/2021·29 Oct 2021

• Makwana Enterprise v. State Of Gujarat

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  SCA/13407/2021·29 Oct 2021

• Gujarat Fluorochemicals LTD. v. State Of Gujarat

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  SCA/3536/2021·28 Oct 2021

• Pragati Glass PVT. LTD. v. State Of Gujarat

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  SCA/2139/2021·28 Oct 2021

• Piramal Glass PVT. LTD. v. State Of Gujarat

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  SCA/15774/2020·28 Oct 2021

• Klp Enterprises v. State Of Gujarat

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  SCA/13100/2020·28 Oct 2021

• M/S Shree Bansi Metal And Alloys PVT. LTD. v. Union Of INDIA

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  SCA/12940/2021·28 Oct 2021

• Nayara Energy Limited v. Union Of INDIA

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  SCA/12860/2021·28 Oct 2021

• Rajputana Stainless Limited v. Union Of INDIA

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  SCA/20429/2019·22 Oct 2021

• M/S Formative Tex Fab Through Its Partner Ratan Kumar Saraf v. State Of Gujarat

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  SCA/13559/2021·21 Oct 2021

• Dangar Raydhanbhai Govindbhai Through Dangar Kajalben Raydhanbhai v. State Of Gujarat

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  CR.MA/18467/2021·20 Oct 2021

• Messrs Tanay Creation Through Prop. Tanay Mahavir Shah v. State Of Gujarat

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  SCA/15195/2021·20 Oct 2021

• Global Liners Through Partner Vinod Devjibhai Siroya v. Union Of INDIA

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  SCA/15268/2021·14 Oct 2021

• Rohitbhai Bhikhabhai Chauhan v. The State Of Gujarat

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  CR.MA/17702/2021·14 Oct 2021

• Divya Arvindbhai Monpara v. The State Of Gujarat

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  CR.MA/17700/2021·14 Oct 2021

• South Gujarat Textile Processors Association v. Union Of INDIA

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  SCA/11945/2021·14 Oct 2021

• Nileshbhai Natubhai Patel v. The State Of Gujarat

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  CR.MA/17697/2021·14 Oct 2021

• Rajkamal Builders v. Union Of INDIA

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  SCA/12285/2021·14 Oct 2021

• Ashokkumar Madanlal Bahediya, Prop. Of Maheshwari Traders v. State Of Gujarat

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  SCA/8063/2021·13 Oct 2021

• Ankush Gopalbhai Bahediya, Prop. Of Daduram Metals v. State Of Gujarat

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  SCA/8149/2021·13 Oct 2021

• Vijay Chandrakant Trivedi v. State Of Gujarat

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  SCA/13577/2021·13 Oct 2021

• Vijay Chandrakant Trivedi v. State Of Gujarat

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  SCA/13578/2021·13 Oct 2021

• Vijay Chandrakant Trivedi v. State Of Gujarat

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  SCA/13576/2021·13 Oct 2021

• Shan Textiles Private Limited v. Union Of INDIA

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  SCA/13263/2021·6 Oct 2021

• M/S Shivam Jewels v. Union Of INDIA

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  SCA/12541/2021·6 Oct 2021

• Diamond And Gem Development Corporation v. Union Of INDIA

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  SCA/15320/2018·30 Sept 2021

• Ab Traders v. State Of Gujarat

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  SCA/14273/2021·23 Sept 2021

• M/S Kalp Corporation v. Union Of INDIA

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  SCA/14071/2020·23 Sept 2021

• New INDIA Biz Chem Private Limited v. Assistant Commissioner Of State Tax

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  SCA/13062/2021·9 Sept 2021

• M/S Dharam Enterprise Through Rajeshbhai Vallabhbhai Tejani v. Commissioner, CGST And Central Excise

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  SCA/12641/2021·6 Sept 2021

• M/S Mahavir Enterprise v. State Of Gujarat

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  SCA/9586/2020·2 Sept 2021

• Jinmangal Corporation v. Ahmedabad Urban Development Authority

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  SCA/6981/2021·25 Aug 2021

• Guru Steel, Proprietory Firm Through Proprietor Vinitkumar Mansukhlal Jani v. State Of Gujarat

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  SCA/11798/2021·25 Aug 2021

• M/S Neuvera Wellness Ventures PVT. LTD. v. State Of Gujarat

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  SCA/22013/2019·28 Jul 2021

• M/S Topline Exim Inc. v. The Principal Commissioner Of Customs

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  SCA/6419/2020·22 Jul 2021

• M/S Micro Inks Limited v. State Of Gujarat

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  SCA/8571/2021·14 Jul 2021

• M/S Micro Inks Limited v. State Of Gujarat

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  SCA/8947/2021·14 Jul 2021

• M/S Micro Inks Limited v. State Of Gujarat

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  SCA/8607/2021·14 Jul 2021

• M/S Precot Meridian LTD. v. The Principal Commissioner Of Customs

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  SCA/4033/2020·14 Jul 2021

• M/S Unjha Agro Company v. The Principal Commissioner Of Customs

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  SCA/2571/2020·14 Jul 2021

• M/S Suraj Limited v. The Principal Commissioner Of Customs

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  SCA/2557/2020·14 Jul 2021

• Nagri Eye Research Foundation v. Union Of INDIA

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  SCA/7822/2021·9 Jul 2021

• M/S. Trishul Exotic PVT LTD Through Its Director Ram Bapu Gupta v. Union Of INDIA Through Secretary, Ministry Of Finance

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  SCA/8663/2021·7 Jul 2021

• M/S Inox World Industries PVT. LTD Through Its Director Mr Parmod Kumar Gupta v. Union Of INDIA

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  SCA/8533/2021·1 Jul 2021

• M/S Ami Exports v. Union Of INDIA

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  SCA/8240/2021·1 Jul 2021

• M/S. Worldfa Exports Private Limited Through Its Director Parmod Kumar Gupta v. Union Of INDIA

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  SCA/8304/2021·1 Jul 2021

• M/S Geara Enterprises, Henil Atul Shah (Proprietor) v. Union Of INDIA

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  SCA/8268/2021·1 Jul 2021

• M/S Smruti Agencies v. Union Of INDIA

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  SCA/10461/2020·1 Jul 2021

• M/S Five Star Agrico PVT. LTD. v. Union Of INDIA

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  SCA/10600/2020·1 Jul 2021

• Shailesh Maganbhai Patel v. State Of Gujarat

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  CR.MA/8651/2021·30 Jun 2021

• Yasho Industries Limited v. Union Of INDIA

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  SCA/7388/2021·24 Jun 2021

• Hindustan Unilever Limited v. Union Of INDIA

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  SCA/10515/2020·23 Jun 2021

• M/S. S. K. Trading v. Union Of INDIA

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  SCA/7422/2021·23 Jun 2021

• Babulal Keshrimal Jain v. State Of Gujarat

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  CR.MA/2066/2021·22 Jun 2021

• M/S Sharia Exports v. Union Of INDIA

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  SCA/7313/2021·17 Jun 2021

• M/S Aarti Pen Parts Manufacturing Co. v. Superintendent (Anti Evasion), CGST And Ce, Surat

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  SCA/7124/2021·16 Jun 2021

• M/S Shri Sumati Oil Industries PVT. LTD v. Union Of INDIA

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  SCA/6571/2021·9 Jun 2021

• M/S Swastik International v. Union Of INDIA

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  SCA/6190/2021·8 Jun 2021

• Suprimkumar Jitendrabhai Patel v. State Of Gujarat

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  CR.MA/1724/2021·3 May 2021

• Rajeshgupta Sanjeevgupta Proprietor Of M/S Radha Traders v. State Of Gujarat

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  SCA/6806/2021·22 Apr 2021

• M/S Anish Infracon INDIA PVT. LTD. v. Union Of INDIA

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  SCA/6677/2021·22 Apr 2021

• Alagu Thevar Ramaraj v. State Of Gujarat

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  SCA/6807/2021·22 Apr 2021

• Gnana Prakash Moses Patric Raja v. State Of Gujarat

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  SCA/6804/2021·22 Apr 2021

• Bhavesh Kiritbhai Kalani v. Union Of INDIA

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  SCA/16360/2020·19 Apr 2021

• Irfanbhai Hajibhai Patadiya v. State Of Gujarat

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  SCA/5909/2021·5 Apr 2021

• M/S Shyam Textile Through Proprietor Rakesh Ram Swaroop Chechani v. Principal Commissioner Of Customs

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  SCA/13448/2020·5 Apr 2021

• Mohd. Sahil Jakir v. State Of Gujarat

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  SCA/15652/2019·24 Mar 2021

• Jigar Cars PVT. LTD. v. Union Of INDIA

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  SCA/15631/2019·23 Mar 2021

• M/S Rajkamal Builder Infrastructure Private Limited Through Director Mahendra H Patel v. Union Of INDIA

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  SCA/21534/2019·23 Mar 2021

• Jap Modular Furniture Concepts PVT. LTD. v. State Of Gujarat

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  SCA/20885/2019·19 Mar 2021

• Precision Gasification Services PVT. LTD. v. Union Of INDIA

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  SCA/19818/2019·18 Mar 2021

• Neeraj Ramkumar Tiwari Through His Father Ramkumar Rameshwar Tiwari v. State Of Gujarat

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  SCR.A/5777/2020·15 Mar 2021

• Shardaben Jayantilal Patel v. Union Of INDIA

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  SCA/19252/2019·15 Mar 2021

• M/S Deepak Print v. Union Of INDIA

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  SCA/18157/2019·9 Mar 2021

• M/S Oceanic Foods LTD. v. State Of Gujarat

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  SCA/22472/2019·5 Mar 2021