Gujarat High Court GST Judgments — 2022

245 judgments. Showing the 100 most recent.

• Super Crop Safe LTD. v. State Of Gujarat

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  SCA/11061/2022·22 Dec 2022

• Super Crop Safe LTD. v. State Of Gujarat

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  SCA/11020/2022·22 Dec 2022

• Jatin Bhagwatlal Shah v. State Of Gujarat

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  SCA/18201/2022·22 Dec 2022

• Secutech Automation (INDIA) Private Limited v. State Of Gujarat

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  SCA/25011/2022·22 Dec 2022

• Kishore Projects Private Limited v. State Of Gujarat

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  SCA/25604/2022·22 Dec 2022

• M/S Mehta Enterprise v. State Of Gujarat

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  SCA/26246/2022·21 Dec 2022

• Dee Cubes Diamonds PVT. LTD. v. State Of Gujarat

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  SCA/22875/2022·16 Dec 2022

• M/S Manjeet Cotton PVT. LTD. v. Commissioner Of State Tax

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  SCA/16857/2022·15 Dec 2022

• M/S Screenotex Engineers PVT LTD. v. Upendra Singh Yadav, Commissioner Of CGST

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  MCA/1302/2022·14 Dec 2022

• Lakkad Brothers And Co. v. State Of Gujarat

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  SCA/25205/2022·9 Dec 2022

• M/S Randhawa Construction Co. v. Union Of INDIA

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  SCA/22859/2022·7 Dec 2022

• M/S Times Projects v. State Tax Inspector, Ghatak 1, Ahmedabad, Division 1

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  SCA/20904/2022·1 Dec 2022

• M/S World Steel Tech (INDIA) PVT. LTD. v. State Of Gujarat

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  SCA/20034/2022·1 Dec 2022

• Valbaux Minetech v. Union Of INDIA

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  SCA/14479/2022·1 Dec 2022

• Shree Govind Alloys PVT. LTD. v. State Of Gujarat

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  SCA/23835/2022·1 Dec 2022

• M/S Virani Metal Industries v. State Of Gujarat

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  SCA/13233/2022·30 Nov 2022

• Atlafbhai Rajabali Dosani, Prop. Of M/S Gurukrupa Enterprise v. Superintendent, Ghatak 82(Amreli), Ragne 19, Division 9

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  SCA/11265/2022·30 Nov 2022

• Ankit J Agarwal (Pro. Of J P Corporation) v. State Of Gujarat

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  SCA/9160/2022·24 Nov 2022

• Hitesh Gaurishankar Patel v. State Of Gujarat

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  CR.MA/19387/2022·14 Nov 2022

• Adani Wilmar Limited v. Union Of INDIA

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  SCA/8058/2019·11 Nov 2022

• Adani Wilmar Limited v. Union Of INDIA

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  SCA/8057/2019·11 Nov 2022

• M/S National Scrap Traders v. State Of Gujarat

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  SCA/20768/2022·11 Nov 2022

• M/S Chromotolab And Biotech Solutions v. Union Of INDIA

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  SCA/16308/2020·21 Oct 2022

• Asterpetal Trade And Service PVT. LTD. v. Union Of INDIA

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  SCA/8388/2022·20 Oct 2022

• Manmish Traders Private Limited v. Union Of INDIA

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  SCA/6718/2022·20 Oct 2022

• Panaqua Tradecom Private Limited v. Union Of INDIA

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  SCA/6853/2022·20 Oct 2022

• Mavaiya Enterprises PVT. LTD. v. Union Of INDIA

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  SCA/8355/2022·20 Oct 2022

• Conceptial Trade v. State Of Gujarat

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  SCA/7687/2022·19 Oct 2022

• The Official Liquidator Of M/S Testeels LTD (In Liqn) v. Na

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  OLR/66/2022·14 Oct 2022

• M/S L G Chaudhary v. Union Of INDIA

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  SCA/12366/2021·14 Oct 2022

• Vandana Khatri W/O Nishant Sharda v. Union Of INDIA

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  SCA/15293/2022·7 Oct 2022

• Varun Rakesh Bansal v. State Of Gujarat

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  CR.MA/15878/2022·4 Oct 2022

• M/S Sumit Enterprise v. Principal Commissioner/Commissioner Of Customs

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  SCA/12703/2022·29 Sept 2022

• Samir Tech-Chem PVT. LTD. v. Union Of INDIA

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  SCA/6971/2021·29 Sept 2022

• Rushabh Ashokbhai Pambhar v. State Of Gujarat

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  CR.MA/15672/2022·26 Sept 2022

• M/S Captain Polyplast Limited v. Union Of INDIA

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  SCA/9560/2022·23 Sept 2022

• M/S Captain Polyplast Limited v. Union Of INDIA

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  SCA/10013/2022·23 Sept 2022

• Pankajbhai Chaturbhai Rajput v. State Of Gujarat

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  CR.MA/13395/2022·22 Sept 2022

• Murtuza Foods Private Limited v. Union Of INDIA

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  SCA/3076/2022·21 Sept 2022

• A And F Dehy Foods, Through Partner Altaf Badami v. Union Of INDIA

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  SCA/2815/2022·21 Sept 2022

• Radhe Associates Through Partner Kirtibhai Dahyabhai Patel v. Central Board Of Indirect Taxes And Customs

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  SCA/19327/2021·21 Sept 2022

• Ramkishor Shrinarayan Mina v. State Of Gujarat

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  CR.MA/16388/2022·20 Sept 2022

• M/S. Alfa Enterprise Its Propreitor Ramis Alimohammad Dalal v. State Of Gujarat

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  SCA/20721/2019·14 Sept 2022

• Rotomag Motors And Controls PVT LTD v. State Of Gujarat

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  SCA/12920/2022·14 Sept 2022

• Upendra Badarji Rana v. State Of Gujarat

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  CR.MA/12036/2022·13 Sept 2022

• Munavver Ismail Memon v. State Of Gujarat

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  CR.MA/14368/2022·12 Sept 2022

• Bharat Gordhandas Patel v. State Of Gujarat

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  CR.MA/14154/2022·8 Sept 2022

• M/S Zephyr International v. The Principal Commissioner Of Customs

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  SCA/16778/2022·7 Sept 2022

• M/S Pancham Plasto Chem v. State Of Gujarat

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  SCA/11282/2022·1 Sept 2022

• M/S Supernova Engineers Limited v. Joint Commissioner (Appeals)

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  SCA/18978/2021·26 Aug 2022

• Arafa Traders v. State Of Gujarat

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  SCA/14865/2022·25 Aug 2022

• M/S Mitansh Impex v. State Of Gujarat

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  SCA/10804/2022·24 Aug 2022

• Anantbhai Ashokbhai Shah v. State Of Gujarat

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  CR.MA/12344/2022·24 Aug 2022

• Prayagraj Dyeing And Printing Mills PVT. LTD. v. Union Of INDIA

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  SCA/7201/2022·24 Aug 2022

• Yogeshbhai Naginbhai Vora v. State Of Gujarat

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  SCR.A/7720/2022·22 Aug 2022

• Shahnawaj Yusufbhai Solanki v. State Of Gujarat

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  CR.MA/12417/2022·10 Aug 2022

• Aarti Industries Limited v. Union Of INDIA

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  SCA/13607/2022·8 Aug 2022

• Nileshbhai Natubhai Patel v. State Of Gujarat

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  CR.MA/11390/2022·5 Aug 2022

• Rajat Enterprise v. State Of Gujarat

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  TAXAP/1184/2018·4 Aug 2022

• Rajat Enterprise v. State Of Gujarat

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  TAXAP/1185/2018·4 Aug 2022

• The Sandesh LTD. v. Union Of INDIA

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  SCA/12757/2021·4 Aug 2022

• Torrent Power LTD. v. Union Of INDIA

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  SCA/2603/2022·4 Aug 2022

• Mac Industry Thru Its Partner Mr. Ravi Rasiklal Parekh v. Union Of INDIA

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  SCA/10651/2020·4 Aug 2022

• Pnr Industries LTD v. Union Of INDIA

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  SCA/6855/2019·4 Aug 2022

• M/S. Pioneer Hygiene Products v. Union Of INDIA

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  SCA/14666/2019·4 Aug 2022

• Balkrishna Industries Limited v. The Union Of INDIA

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  SCA/11254/2020·4 Aug 2022

• Shubham Engineering Works Thru Its Proprietor Mr. Sureshbhai Patel v. Union Of INDIA

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  SCA/10652/2020·4 Aug 2022

• Kiri Industries LTD v. Union Of INDIA

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  SCA/7590/2020·4 Aug 2022

• M/S Maruti Nouveauknits Private Limited v. Union Of INDIA

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  SCA/18927/2019·4 Aug 2022

• Arta Broch Ceramics PVT. LTD. Through Rishabh Tanuj Patel v. Union Of INDIA

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  SCA/8730/2020·4 Aug 2022

• M/S Deversons Industries PVT. LTD. v. Union Ofindia

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  SCA/13154/2020·4 Aug 2022

• M/S Asian Aerosol PVT. LTD. v. The Union Of INDIA

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  SCA/11336/2020·4 Aug 2022

• Kaira District Co-Operative Milk Producers Union Limited v. Union Of INDIA

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  SCA/9897/2020·4 Aug 2022

• Vasant Fabricators PVT. LTD. v. Union Of INDIA

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  SCA/15689/2019·4 Aug 2022

• Apline Spinweave PVT. LTD. v. Union Of INDIA

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  SCA/11100/2020·4 Aug 2022

• M/S Vasu Healthcare PVT LTD v. Commissioner Of Gujarat GST

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  SCA/10675/2019·4 Aug 2022

• M/S. Riddhi Siddhi Enterprise v. Union Of INDIA Through The Secretary, Ministry Of Finance

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  SCA/12344/2020·4 Aug 2022

• M/S Eagle Fibers LTD (Earlier Eagle Fibers PVT. LTD) v. Union Of INDIA

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  SCA/10983/2019·4 Aug 2022

• M/S. Sk Green Home Appliances PVT. LTD. v. Union Of INDIA

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  SCA/12510/2020·4 Aug 2022

• M/S. Sk Impex v. Union Of INDIA

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  SCA/14465/2020·4 Aug 2022

• M/S Asian Aerosol Oan PVT. LTD. v. The Union Of INDIA

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  SCA/11338/2020·4 Aug 2022

• Juniper Hotels Private Limited v. Union Of INDIA

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  SCA/23341/2019·4 Aug 2022

• Tradex Marketing v. Union Of INDIA

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  SCA/21068/2019·4 Aug 2022

• M/S Indo Colchem LTD. v. Union Of INDIA

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  SCA/6895/2020·4 Aug 2022

• Privi Organics INDIA Limited v. Union Of INDIA

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  SCA/16106/2018·4 Aug 2022

• Gajanand Motors Private Limited v. Union Of INDIA

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  SCA/11255/2020·4 Aug 2022

• M/S Kishan Equipments v. The Union Of INDIA

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  SCA/13032/2020·4 Aug 2022

• Unique Infra Space PVT. LTD. v. Union Of INDIA

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  SCA/7674/2022·4 Aug 2022

• Transformers And Rectifiers (INDIA) Limited v. Union Of INDIA

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  SCA/15695/2019·4 Aug 2022

• M/S Ppi Pumps Private Limited v. Union Of INDIA

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  SCA/5015/2020·4 Aug 2022

• M/S Medisol Lifescience PVT. LTD. v. Union Of INDIA

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  SCA/18512/2019·4 Aug 2022

• M/S Shree Ganesh Marketing Through Partner Joitaram Shamaldas Patel v. Union Of INDIA

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  SCA/10993/2020·4 Aug 2022

• M/S Sona Pumps v. Nodal Officer, Ahmedabad

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  SCA/10213/2020·4 Aug 2022

• M/S Jyotabai Trust Caero Industries v. The Union Of INDIA

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  SCA/11340/2020·4 Aug 2022

• Theater Solutions INDIA (P) Limited v. Union Of INDIA Through Secretary

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  SCA/8805/2020·4 Aug 2022

• M/S Shri Rameshwar Polymers Through Partner Jaykumar J Teraiya v. Union Of INDIA Through Secretary

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  SCA/8325/2020·4 Aug 2022

• E Lights Techno Park Private Limited v. Union Bank Of INDIA

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  SCA/10650/2020·4 Aug 2022

• M/S M K Air Products PVT. LTD. v. Union Of INDIA

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  SCA/13069/2020·4 Aug 2022

• Shree Chemopharma Ankleshwar PVT. LTD. v. The Union Of INDIA

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  SCA/13966/2020·4 Aug 2022

• Navjivan Polyfab PVT. LTD. v. Union Of INDIA

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  SCA/13193/2020·4 Aug 2022