Gujarat High Court GST Judgments — 2022

331 judgments, newest first. Page 4 of 4.

Amit Harishkumar Doctor vs. Union Of INDIA

/4495/2021HC Gujarat18 Feb 2022

Bench: HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MR. JUSTICE HEMANT M. PRACHCHHAK

M/S Educational Initiatives PVT. LTD vs. Union Of INDIA

SCA/16476/2021HC Gujarat18 Feb 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

Messers Filatex INDIA LTD vs. Union Of INDIA

SCA/13491/2021HC Gujarat18 Feb 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

Messrs Filatex INDIA LTD vs. Union Of INDIA

SCA/17703/2021HC Gujarat18 Feb 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

Garden Silk Mills LTD vs. Union Of INDIA

SCA/9153/2017HC Gujarat17 Feb 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

Arafa Traders vs. State Of Gujarat

SCA/1125/2022HC Gujarat16 Feb 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

Ezzy Electricals vs. State Of Gujarat

SCA/13091/2020HC Gujarat16 Feb 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

M/S Smruti Agencies vs. Union Of INDIA

SCA/789/2022HC Gujarat16 Feb 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

M/S Five Star Agrico PVT. LTD vs. Union Of INDIA

SCA/633/2022HC Gujarat16 Feb 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

Ashok Industries Through Proprietor Ramnikbhai Dhirubhai Vasani vs. State Of Gujarat

SCA/3355/2021HC Gujarat16 Feb 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

M/S Wardwizard Innovations And Mobility Limited vs. Commissioner, SGST

SCA/12954/2021HC Gujarat10 Feb 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

Ashahi INDIA Glass LTD vs. State Of Gujarat

SCA/467/2022HC Gujarat09 Feb 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

Rafik Alibhai Makvana vs. State Of Gujarat

SCA/2322/2022HC Gujarat09 Feb 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

Vimal Yashwantgiri Goswami vs. State Of Gujarat

SCA/2919/2022HC Gujarat09 Feb 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

Nikesh Rameshbhai Sarvaiya vs. State Of Gujarat

SCA/2478/2022HC Gujarat09 Feb 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

M/S Swastik International vs. Union Of INDIA

SCA/6576/2021HC Gujarat09 Feb 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

A K Enterprise vs. State Of Gujarat

SCA/15337/2021HC Gujarat03 Feb 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

Reliable Polyester PVT LTD vs. Chief Commissioner Of State Taxes

SCA/1928/2022HC Gujarat03 Feb 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

M/S Tkt Hightech Cast Private Limited vs. Commissioner Of Gujarat, GST

SCA/6721/2019HC Gujarat03 Feb 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

Indrajeet Ramyash Pande vs. State Of Gujarat

SCA/14736/2021HC Gujarat02 Feb 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

M/S Active Metals PVT. LTD vs. State Of Gujarat

SCA/144/2022HC Gujarat19 Jan 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

Messrs Pradeep Impex vs. Union Of INDIA

SCA/8995/2019HC Gujarat19 Jan 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

Saileshbhai Bhikhubhai Dangar vs. State Of Gujarat

CR.MA/14339/2021HC Gujarat18 Jan 2022

Bench: HONOURABLE MR. JUSTICE ILESH J. VORA

M/S Rajputana Stainless LTD vs. Union Of INDIA

SCA/18548/2021HC Gujarat13 Jan 2022

Bench: HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE NISHA M. THAKORE

M/S N V Impex Through Its Proprietor Parag Nathalal Haria vs. State Of Gujarat

SCA/17775/2021HC Gujarat12 Jan 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

Barmecha Texfab PVT. LTD vs. Commissioner, Govt. Of Gujarat

SCA/17567/2021HC Gujarat12 Jan 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

Ambika Creation vs. Commissioner, Govt. Of Gujarat

SCA/17564/2021HC Gujarat12 Jan 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

Vageesh Umesh Jaiswal vs. State Of Gujarat

SCA/19176/2021HC Gujarat06 Jan 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

Vimal Yashwantgiri Goswami vs. State Of Gujarat

SCA/5410/2020HC Gujarat06 Jan 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

M/S. Karnataka Traders vs. State Of Gujarat

SCA/19549/2021HC Gujarat06 Jan 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

Sanjoo Prints Private Limited vs. Union Of INDIA

SCA/19022/2021HC Gujarat03 Jan 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

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