Gujarat High Court GST Judgments — 2022

331 judgments, newest first. Page 2 of 4.

Arta Broch Ceramics PVT. LTD. Through Rishabh Tanuj Patel vs. Union Of INDIA

SCA/8730/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Deversons Industries PVT. LTD vs. Union Ofindia

SCA/13154/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Asian Aerosol PVT. LTD vs. The Union Of INDIA

SCA/11336/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Kaira District Co-Operative Milk Producers Union Limited vs. Union Of INDIA

SCA/9897/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Vasant Fabricators PVT. LTD vs. Union Of INDIA

SCA/15689/2019HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Apline Spinweave PVT. LTD vs. Union Of INDIA

SCA/11100/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Vasu Healthcare PVT LTD vs. Commissioner Of Gujarat GST

SCA/10675/2019HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S. Riddhi Siddhi Enterprise vs. Union Of INDIA Through The Secretary, Ministry Of Finance

SCA/12344/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Eagle Fibers LTD (Earlier Eagle Fibers PVT. LTD) vs. Union Of INDIA

SCA/10983/2019HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S. Sk Green Home Appliances PVT. LTD vs. Union Of INDIA

SCA/12510/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S. Sk Impex vs. Union Of INDIA

SCA/14465/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Asian Aerosol Oan PVT. LTD vs. The Union Of INDIA

SCA/11338/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Juniper Hotels Private Limited vs. Union Of INDIA

SCA/23341/2019HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Tradex Marketing vs. Union Of INDIA

SCA/21068/2019HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Indo Colchem LTD vs. Union Of INDIA

SCA/6895/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Privi Organics INDIA Limited vs. Union Of INDIA

SCA/16106/2018HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Gajanand Motors Private Limited vs. Union Of INDIA

SCA/11255/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Kishan Equipments vs. The Union Of INDIA

SCA/13032/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Unique Infra Space PVT. LTD vs. Union Of INDIA

SCA/7674/2022HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Transformers And Rectifiers (INDIA) Limited vs. Union Of INDIA

SCA/15695/2019HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Ppi Pumps Private Limited vs. Union Of INDIA

SCA/5015/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Medisol Lifescience PVT. LTD vs. Union Of INDIA

SCA/18512/2019HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Shree Ganesh Marketing Through Partner Joitaram Shamaldas Patel vs. Union Of INDIA

SCA/10993/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Sona Pumps vs. Nodal Officer, Ahmedabad

SCA/10213/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Jyotabai Trust Caero Industries vs. The Union Of INDIA

SCA/11340/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Theater Solutions INDIA (P) Limited vs. Union Of INDIA Through Secretary

SCA/8805/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Shri Rameshwar Polymers Through Partner Jaykumar J Teraiya vs. Union Of INDIA Through Secretary

SCA/8325/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

E Lights Techno Park Private Limited vs. Union Bank Of INDIA

SCA/10650/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S M K Air Products PVT. LTD vs. Union Of INDIA

SCA/13069/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Shree Chemopharma Ankleshwar PVT. LTD vs. The Union Of INDIA

SCA/13966/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Navjivan Polyfab PVT. LTD vs. Union Of INDIA

SCA/13193/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Vovantis Laboratories PVT. LTD vs. Union Of INDIA

SCA/21287/2019HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Jaquar And Comapnay PVT. LTD vs. Union Of INDIA

SCA/10734/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Grasim Industries LTD vs. Union Of INDIA

SCA/7806/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Meghmani Finechem LTD vs. Union Of INDIA

SCA/9233/2020HC Gujarat04 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Harshlaxmi Chemisolv vs. State Of Gujarat

SCA/18085/2021HC Gujarat03 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Harshlaxmi Chemisolv vs. State Of Gujarat

SCA/18096/2021HC Gujarat03 Aug 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Mohmed Hasan Aslam Kaliwala vs. State Of Gujarat

CR.MA/9674/2022HC Gujarat29 Jul 2022

Bench: HONOURABLE MR. JUSTICE ILESH J. VORA

Arihant Trading Company vs. State Of Gujarat

SCA/16582/2021HC Gujarat28 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Dhanlaxmi Metals vs. State Of Gujarat

SCA/15680/2021HC Gujarat28 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Komal Metal And Alloys vs. State Of Gujarat

SCA/15682/2021HC Gujarat28 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Brittman INDIA PVT. LTD vs. Union Of INDIA

SCA/9149/2021HC Gujarat27 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Kaveri Metallising And Coating Industries PVT. LTD vs. Union Of INDIA

SCA/5879/2020HC Gujarat27 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Jariwala Sales PVT.LTD. Through Its Director Advait Naresh Baxi vs. Union Of INDIA

SCA/5247/2020HC Gujarat27 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Communication Merchants vs. Union Of INDIA

SCA/5785/2020HC Gujarat27 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Trishul Motors vs. Union Of INDIA

SCA/5263/2020HC Gujarat27 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Bell Granito Ceramica LTD vs. Union Of INDIA

SCA/4487/2020HC Gujarat27 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Dhanveen Pigments Private Limited vs. The Goods And Service Tax Council (GST Council)

SCA/5146/2020HC Gujarat27 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Gulmohar Agencies vs. Union Of INDIA

SCA/5266/2020HC Gujarat27 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Sumilon Polyster Limited vs. Union Of INDIA

SCA/18198/2019HC Gujarat27 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Ankur Enterprises vs. Union Of INDIA

SCA/5902/2020HC Gujarat27 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S H V Connecting Infra INDIA Private Limited vs. Union Of INDIA

SCA/5788/2020HC Gujarat27 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Sunrise Polypack Private Limited vs. Union Of INDIA

SCA/5276/2020HC Gujarat27 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Supernova Engineers Limited vs. Union Of INDIA

SCA/19196/2021HC Gujarat27 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Amar Cars Private Limited vs. Union Of INDIA

SCA/4025/2020HC Gujarat27 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Saffron Green International PVT. LTD vs. Union Of INDIA

SCA/5903/2020HC Gujarat27 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Ol Of The Ahmedabad Jubilee Mills Co. LTD. (In Liqn) vs. Na

OLR/48/2022HC Gujarat25 Jul 2022

Bench: HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI

Synoptek INDIA Private Limited vs. Assistant Commissioner, CGST, Div-Vii, Ahmedabad South Commissionerate

SCA/4742/2021HC Gujarat21 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Arfanabanu Sabirhussain Sheikh vs. State Of Gujarat

CR.MA/6268/2022HC Gujarat15 Jul 2022

Bench: HONOURABLE MR. JUSTICE ILESH J. VORA

Avesh Afroz Lokhandwala vs. State Of Gujarat

CR.MA/6221/2022HC Gujarat15 Jul 2022

Bench: HONOURABLE MR. JUSTICE ILESH J. VORA

Amit Ramniklal Devani vs. State Of Gujarat

CR.MA/8722/2022HC Gujarat15 Jul 2022

Bench: HONOURABLE MR. JUSTICE ILESH J. VORA

Janakkumar Baijukumar Panchal vs. State Of Gujarat

CR.MA/8660/2022HC Gujarat15 Jul 2022

Bench: HONOURABLE MR. JUSTICE ILESH J. VORA

M/S Royal Sundaram General Insurance Co. LTD vs. Union Of INDIA Through Secretary

SCA/16340/2019HC Gujarat13 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Afroz Nisharbhai Malek vs. State Of Gujarat

CR.MA/10348/2022HC Gujarat12 Jul 2022

Bench: HONOURABLE MR. JUSTICE ILESH J. VORA

Vaibhav Ghanshyambhai Pragada vs. State Of Gujarat

CR.MA/9614/2022HC Gujarat12 Jul 2022

Bench: HONOURABLE MR. JUSTICE ILESH J. VORA

Raj Prashantbhai Suchak vs. State Of Gujarat

CR.MA/9615/2022HC Gujarat12 Jul 2022

Bench: HONOURABLE MR. JUSTICE ILESH J. VORA

M/S Ajay Refractories vs. The Principal Commissioner Of Customs

SCA/6794/2020HC Gujarat08 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Purabdhani Enterprise vs. State Of Gujarat

SCA/5999/2022HC Gujarat07 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

The Investment Trust Of INDIA Limited vs. State Of Gujarat

SCA/11272/2022HC Gujarat07 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Louis Dreyfus Company INDIA Private Limited vs. Union Of INDIA

SCA/11540/2021HC Gujarat07 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Summit Enterprise vs. Principal Commissioner/ Commissioner Of Customs

SCA/8499/2022HC Gujarat06 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Varidhi Cotspin Private Limited vs. State Of Gujarat

SCA/5172/2022HC Gujarat06 Jul 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Hitesh Shivchand Gupta vs. State Of Gujarat

CR.MA/9250/2022HC Gujarat04 Jul 2022

Bench: HONOURABLE MR. JUSTICE ILESH J. VORA

Ravi Shivchand Gupta vs. State Of Gujarat

CR.MA/9212/2022HC Gujarat04 Jul 2022

Bench: HONOURABLE MR. JUSTICE ILESH J. VORA

Dharmesh Kirtikumar Shah vs. Union Of INDIA

CR.MA/7420/2022HC Gujarat01 Jul 2022

Bench: HONOURABLE MR. JUSTICE ILESH J. VORA

Nirav Samson Gohil vs. State Of Gujarat

CR.MA/2028/2022HC Gujarat01 Jul 2022

Bench: HONOURABLE MR. JUSTICE ILESH J. VORA

M/S Temple Design vs. Principal Chief Commissioner, Central Goods And Service Tax

SCA/8394/2022HC Gujarat29 Jun 2022

Bench: HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MS. JUSTICE NISHA M. THAKORE

Lupin Limited vs. Union Of INDIA

SCA/10248/2021HC Gujarat29 Jun 2022

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Ol Of M/S Khodiyar Pottery Works LTD (In Liqn) vs. Na

OLR/36/2022HC Gujarat24 Jun 2022

Bench: HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI

Tejas Arvind Desai vs. Union Of INDIA

SCA/14845/2021HC Gujarat23 Jun 2022

Bench: HONOURABLE MR. JUSTICE S.H.VORA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

Graziano Trasmissioni INDIA Private Limited vs. State Of Gujarat

SCA/11335/2022HC Gujarat23 Jun 2022

Bench: HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE GITA GOPI

Graziano Trasmissioni INDIA Private Limited vs. State Of Gujarat

SCA/11332/2022HC Gujarat23 Jun 2022

Bench: HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI,HONOURABLE MS. JUSTICE GITA GOPI

Ozone Procon PVT. LTD vs. Union Of INDIA

SCA/22433/2019HC Gujarat16 Jun 2022

Bench: HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Aamir Traders Through Proprietor Babubhai Ganibhai Nathani vs. State Of Gujarat

SCA/3087/2021HC Gujarat16 Jun 2022

Bench: HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Asmabanu Akil Lakhnai vs. State Of Gujarat

SCA/17883/2021HC Gujarat15 Jun 2022

Bench: HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Shama Fatima W/O Mohammad Alias Shabbirali Savjani vs. State Of Gujarat

SCA/17882/2021HC Gujarat15 Jun 2022

Bench: HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Ramchand Company (Proprietor Ramchand Dayaram Sujnani) vs. Assistant Commissioner, Ghatak 6, Ahmedabad

SCA/9424/2022HC Gujarat15 Jun 2022

Bench: HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Harshadbhai K.Patel vs. Official Liquidator Of Hexone Pharmaceuticals LTD

COMA/293/2015HC Gujarat13 Jun 2022

Bench: HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI

Mohammad Abbas Shabbirali Savjani vs. State Of Gujarat

CR.MA/18055/2021HC Gujarat13 Jun 2022

Bench: HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

M/S Mbr Flexibles LTD vs. Deputy Commissioner Of State Tax (Enforcement) Division 1

SCA/5938/2022HC Gujarat08 Jun 2022

Bench: HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Kapil Hukmichand Kothari vs. Union Of INDIA

SCA/8900/2022HC Gujarat07 Jun 2022

Bench: HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Miteshbhai Ashwinbhai Patel vs. Navin Chouhan, Intelligence Officer, Director Generate General Of GST Intelligence

CR.MA/8929/2022HC Gujarat02 Jun 2022

Bench: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

Bharatbhai Bhagwandas Soni vs. State Of Gujarat

CR.MA/16494/2021HC Gujarat06 May 2022

Bench: HONOURABLE MR. JUSTICE S.H.VORA

Sumesh Engineers Private Limited vs. Madhya Gujarat Vij Company Limited

SCA/6533/2022HC Gujarat06 May 2022

Bench: HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR,HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI

Tekni Engineering PVT. LTD vs. State Of Gujarat

SCA/14435/2021HC Gujarat05 May 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

Tekni Engineering PVT. LTD vs. State Of Gujarat

SCA/14513/2021HC Gujarat05 May 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

Tekni Engineering PVT. LTD vs. State Of Gujarat

SCA/14512/2021HC Gujarat05 May 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

The Principal Commissioner, Central GST And Central Excise vs. M/S. Reliance Industries LTD

TAXAP/219/2022HC Gujarat05 May 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

Jayshreebaa Anirruddhsinh Gohil vs. State Of Gujarat

CR.MA/18707/2021HC Gujarat04 May 2022

Bench: HONOURABLE MR. JUSTICE A.S. SUPEHIA

Radha Krishna Enterprise vs. State Of Gujarat

SCA/8627/2022HC Gujarat04 May 2022

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MS. JUSTICE NISHA M. THAKORE

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