M/S Vasu Healthcare PVT LTD v. Commissioner Of Gujarat GST
- Court
- Gujarat High Court
- Case number
- SCA/10675/2019
- Date of judgment
- 4 Aug 2022
- Bench
- HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
- Petitioner
- M/S VASU HEALTHCARE PVT LTD
- Respondent
- COMMISSIONER OF GUJARAT GST
- CNR
- GJHC240209012019
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Reproduced from the public record of the Gujarat High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.