Gujarat High Court GST Judgments — 2023

6 judgments, newest first.

Mohammadrizwan Razahusen Saiyed vs. State Of Gujarat

CR.MA/15716/2023HC Gujarat26 Oct 2023

Bench: HONOURABLE MR. JUSTICE M. R. MENGDEY

Ankitkumar Babulal Sanghavi vs. State Of Gujarat

CR.MA/16538/2023HC Gujarat19 Oct 2023

Bench: HONOURABLE MR. JUSTICE HASMUKH D. SUTHAR

Abdulrehman Mustafabhai Alfamed vs. State Of Gujarat

CR.MA/10439/2023HC Gujarat12 Oct 2023

Bench: HONOURABLE MR. JUSTICE DIVYESH A. JOSHI

Babubhai Dayabhai Gohil vs. Union Of INDIA

SCA/1127/2023HC Gujarat27 Apr 2023

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE DEVAN M. DESAI

Nirajkumar Nareshkumar Lakhyani (Pro. Of M/S Om Multitrade) vs. State Of Gujarat

SCA/6777/2023HC Gujarat27 Apr 2023

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE DEVAN M. DESAI

M/S Maxcheck Security And Allied Services vs. Commissioner Of Central GST (Appeal)

SCA/3853/2023HC Gujarat26 Apr 2023

Bench: HONOURABLE MR. JUSTICE N.V.ANJARIA,HONOURABLE MR. JUSTICE DEVAN M. DESAI

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