BharatTaxGST

Gujarat High Court GST Judgments — 2021

213 judgments, newest first. Page 3 of 3.

Aar Dee Enterprises Throughits Partner'S Poa Holder Ramankumar Shivnath Chaurasia vs. State Of Gujarat

SCA/651/2021HC Gujarat21 Jan 2021

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

M/S Regal Aluminium Company vs. State Of Gujarat

SCA/16607/2020HC Gujarat20 Jan 2021

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

M/S Roshani Traders Through Proprietor Arun Kumar Dutta vs. State Of Gujarat

SCA/7829/2019HC Gujarat20 Jan 2021

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

M/S M I Traders Through Proprietor Mahemud Ibrahim Akbani vs. State Of Gujarat

SCA/7818/2019HC Gujarat20 Jan 2021

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

Inderdeep Singh Kakar vs. State Of Gujarat

SCA/10466/2020HC Gujarat19 Jan 2021

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

Aashiward Marketing Through Saif Tanveer vs. State Of Gujarat

SCA/10038/2020HC Gujarat19 Jan 2021

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

J Core International Through Prop. Abhimanyu Bholu Dubey vs. Assistant Commissioner, CGST

SCA/971/2021HC Gujarat19 Jan 2021

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

Ravi Kumar, Proprietor Of M/S Kumar Enterprises vs. State Of Gujarat Through Principal Secretary

SCA/15096/2020HC Gujarat19 Jan 2021

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

M/S Formative Tex Fab vs. State Of Gujarat

SCA/14059/2020HC Gujarat18 Jan 2021

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

Jayvir Govubha Jadeja vs. The Union Of INDIA

SCA/11440/2020HC Gujarat12 Jan 2021

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

Ol Of Various Companies (In Liqn) vs. Na

OLR/95/2020HC Gujarat11 Jan 2021

Bench: HONOURABLE MR. JUSTICE BIREN VAISHNAV

M/S Rajiv Singh And Associates LLP vs. Union Of INDIA

SCA/423/2021HC Gujarat11 Jan 2021

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

M/S Ruksho Products Proprietor Juned Rasulbhai Shaikh vs. State Of Gujarat

SCA/16805/2020HC Gujarat05 Jan 2021

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

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