Gujarat High Court GST Judgments — 2020

235 judgments, newest first. Page 3 of 3.

Kinjal Agro Spices A Partnership Firm Through Partner Alpesh Natubhai Patel vs. State Of Gujarat

SCA/6124/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Zip Zap Exim (P) LTD vs. Union Of INDIA

SCA/15388/2018HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Raja Rajeswari Sales Corporation vs. State Of Gujarat

SCA/6122/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Balkrishna Steel Traders vs. State Of Gujarat

SCA/6641/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Balkrishna Steel Traders vs. State Of Gujarat

SCA/6640/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Panchratan Sales Corporation vs. State Of Gujarat

SCA/6132/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Jaylakshmi Agro Foods vs. State Of Gujarat

SCA/6128/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Jai Jawan Jai Kisan Suppliers vs. State Of Gujarat

SCA/11009/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Sri Krishna Traders vs. State Of Gujarat

SCA/11017/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Sri Krishna Traders vs. State Of Gujarat

SCA/11016/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Mosaic INDIA Private Limited vs. Union Of INDIA

SCA/22085/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Bharat Vijay Transport Co vs. State Of Gujarat

SCA/5378/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Jai Jawan Jai Kisan Suppliers vs. State Of Gujarat

SCA/11007/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Pradip Chimanlal Mevada vs. Union Of INDIA

SCA/2560/2020HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Shahil Traders vs. State Of Gujarat

SCA/11018/2019HC Gujarat29 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

The Ol Of M/S New Gujarat Synthetics LTD (In Liqn) vs. Na

OLR/14/2020HC Gujarat28 Jan 2020

Bench: HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI

Ambuja Cements LTD vs. State Of Gujarat

SCA/13397/2019HC Gujarat23 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Kwality Makers Snacks PVT. LTD vs. State Of Gujarat

SCA/1611/2020HC Gujarat23 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Indusind Media Communications LTD vs. Union Of INDIA

SCA/14428/2018HC Gujarat22 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Kalvinderkaur Palvindarsingh Randhawa vs. State Of Gujarat

SCA/18373/2019HC Gujarat09 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Rajkumar Maheshwari vs. Union Of INDIA

SCA/17015/2019HC Gujarat09 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Arya Traders vs. State Of Gujarat

SCA/14859/2019HC Gujarat09 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Kulwant Singh Palvindar Singh Randhawa vs. State Of Gujarat

SCA/16660/2019HC Gujarat09 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Av Traders vs. State Of Gujarat

SCA/14857/2019HC Gujarat09 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Aashiward Marketing Through Proprietor Saif Tanveer vs. State Of Gujarat

SCA/20931/2019HC Gujarat09 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Messrs Mono Steel (INDIA) LTD vs. State Of Gujarat

SCA/618/2019HC Gujarat09 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Bombay Veraval Transport Company vs. State Of Gujarat

SCA/21731/2019HC Gujarat08 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

The Cce, Ahmedabad 2, Commissioner Of Central Excise vs. M/S. Larsen And Toubro LTD

TAXAP/604/2019HC Gujarat08 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

The Principal Commissioner, CGST And Central Excise vs. Kartik R Shah, Director M/S. Shah Foils Limited

TAXAP/661/2019HC Gujarat08 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

Messrs Meghmani Organics LTD vs. State Of Gujarat

SCA/14008/2019HC Gujarat08 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

The Principal Commissioner, CGST And Central Excise vs. Ramesh M Shah, Director M/S. Shah Foils Limited

TAXAP/660/2019HC Gujarat08 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

The Principal Commissioner, CGST And Central Excise vs. M/S Shah Foils Limited

TAXAP/659/2019HC Gujarat08 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Avh Corporation vs. State Of Gujarat

SCA/21615/2019HC Gujarat06 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Avh Corporation vs. State Of Gujarat

SCA/21616/2019HC Gujarat06 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

M/S Avh Corporation vs. State Of Gujarat

SCA/21617/2019HC Gujarat06 Jan 2020

Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA

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