Rajashree Polyfil (A Division Of Century Enka LTD) v. State Of Gujarat
- Court
- Gujarat High Court
- Case number
- SCA/18715/2018
- Date of judgment
- 4 Mar 2020
- Bench
- HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
- Petitioner
- RAJASHREE POLYFIL (A DIVISION OF CENTURY ENKA LTD)
- Respondent
- STATE OF GUJARAT
- CNR
- GJHC240691332018
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