Gyscoal Alloys LTD. v. State Of Gujarat

Court: Gujarat High Court
Case number: SCA/14977/2019
Date of judgment: 26 Feb 2020
Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
Petitioner: GYSCOAL ALLOYS LTD.
Respondent: STATE OF GUJARAT
CNR: GJHC240565402019

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