Messrs Jay Bajrang Industries Thru Chimanbhai N Hapani v. The Commissioner Of CGST And Central Excise

Court: Gujarat High Court
Case number: TAXAP/172/2019
Date of judgment: 13 Feb 2020
Bench: HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
Petitioner: MESSRS JAY BAJRANG INDUSTRIES THRU CHIMANBHAI N HAPANI
Respondent: THE COMMISSIONER OF CGST AND CENTRAL EXCISE
CNR: GJHC240131042019

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