Gujarat High Court GST Judgments — 2015

14 judgments.

• State Of Gujarat v. Delta Rubber And Plastics Products

  Record only

  TAXAP/1321/2014·5 Aug 2015

• Delta Rubber And Plastics Products v. State Of Gujarat

  Record only

  X-OBJ(O)/1/2015·5 Aug 2015

• State Of Gujarat v. Kairavi Steel

  Record only

  TAXAP/448/2015·17 Jul 2015

• Bipinkumar And Brothers - By Its Proprietor v. State Of Gujarat

  Record only

  SCA/8522/2015·7 May 2015

• Bipinkumar And Brothers By Its Proprietor v. State Of Gujarat

  Record only

  SCA/16288/2014·7 May 2015

• Shree Bhairav Metal Corporation v. State Of Gujarat

  Record only

  SCA/2149/2015·26 Mar 2015

• State Of Gujarat v. Kejariwal Industries LTD

  Record only

  TAXAP/1319/2014·20 Mar 2015

• State Of Gujarat v. Cosmos International LTD.

  Record only

  TAXAP/857/2013·20 Mar 2015

• State Of Gujarat v. Harakhji And Sons

  Record only

  TAXAP/1362/2014·20 Mar 2015

• State Of Gujarat v. Kejariwal Industries LTD

  Record only

  TAXAP/1282/2014·20 Mar 2015

• State Of Gujarat v. Sagar Hardware And Plywood Centre

  Record only

  TAXAP/1134/2013·20 Mar 2015

• State Of Gujarat v. Dolphin Metals (I) LTD

  Record only

  TAXAP/104/2015·19 Mar 2015

• Scrap Recycling Private Limited v. State Of Gujarat

  Record only

  TAXAP/1307/2014·13 Mar 2015

• Scrap Recycling Private Limited v. State Of Gujarat

  Record only

  TAXAP/1306/2014·13 Mar 2015