Shree Bhairav Metal Corporation v. State Of Gujarat
- Court
- Gujarat High Court
- Case number
- SCA/2149/2015
- Date of judgment
- 26 Mar 2015
- Bench
- HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA
- Petitioner
- SHREE BHAIRAV METAL CORPORATION
- Respondent
- STATE OF GUJARAT
- CNR
- GJHC240054142015
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Reproduced from the public record of the Gujarat High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.