State Of Gujarat v. Sagar Hardware And Plywood Centre

Court: Gujarat High Court
Case number: TAXAP/1134/2013
Date of judgment: 20 Mar 2015
Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA
Petitioner: STATE OF GUJARAT
Respondent: SAGAR HARDWARE AND PLYWOOD CENTRE
CNR: GJHC240233092013

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