State Of Gujarat v. Delta Rubber And Plastics Products

Court: Gujarat High Court
Case number: TAXAP/1321/2014
Date of judgment: 5 Aug 2015
Bench: HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE A.G.URAIZEE
Petitioner: STATE OF GUJARAT
Respondent: DELTA RUBBER AND PLASTICS PRODUCTS
CNR: GJHC240228312014

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Gujarat High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.