State Of Gujarat v. Kairavi Steel
- Court
- Gujarat High Court
- Case number
- TAXAP/448/2015
- Date of judgment
- 17 Jul 2015
- Bench
- HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE A.G.URAIZEE
- Petitioner
- STATE OF GUJARAT
- Respondent
- KAIRAVI STEEL
- CNR
- GJHC240218812015
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Reproduced from the public record of the Gujarat High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.