Delta Rubber And Plastics Products v. State Of Gujarat
- Court
- Gujarat High Court
- Case number
- X-OBJ(O)/1/2015
- Date of judgment
- 5 Aug 2015
- Bench
- HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE A.G.URAIZEE
- Petitioner
- DELTA RUBBER AND PLASTICS PRODUCTS
- Respondent
- STATE OF GUJARAT
- CNR
- GJHC240222172015
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Reproduced from the public record of the Gujarat High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.