Bipinkumar And Brothers By Its Proprietor v. State Of Gujarat

Court: Gujarat High Court
Case number: SCA/16288/2014
Date of judgment: 7 May 2015
Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA
Petitioner: BIPINKUMAR AND BROTHERS BY ITS PROPRIETOR
Respondent: STATE OF GUJARAT
CNR: GJHC240187612014

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