Gujarat High Court GST Judgments — 2014

18 judgments.

• Vishnubhai Sendabhai Patel v. State Of Gujarat

  Record only

  SCA/4264/2014·13 Oct 2014

• Vishnubhai A Patel v. State Of Gujarat

  Record only

  SCA/3541/2014·13 Oct 2014

• Jayantibhai J Patel v. State Of Gujarat

  Record only

  SCA/3544/2014·13 Oct 2014

• Jayantibhai J Patel v. State Of Gujarat

  Record only

  SCA/3543/2014·13 Oct 2014

• Vishnubhai Sendabhai Patel v. State Of Gujarat

  Record only

  SCA/4265/2014·13 Oct 2014

• Parth Trading Co. v. State Of Gujarat

  Record only

  SCA/3545/2014·13 Oct 2014

• Parth Trading Co. v. State Of Gujarat

  Record only

  SCA/3546/2014·13 Oct 2014

• Vishnubhai A Patel v. State Of Gujarat

  Record only

  SCA/3542/2014·13 Oct 2014

• Shivan Water Treaters PVT LTD v. State Of Gujarat

  Record only

  SCA/13156/2014·1 Oct 2014

• A One Ceramic v. State Of Gujarat

  Record only

  SCA/12331/2014·11 Sept 2014

• Metal Recycling Association Of INDIA Thro'Authorised Signato v. State Of Gujarat Through Chief Secretary

  Record only

  SCA/14889/2011·22 Jul 2014

• Gujarat Chamber Of Commerce And Industry v. State Of Gujarat

  Record only

  SCA/11127/2013·22 Jul 2014

• Maruti Industries v. State Of Gujarat

  Record only

  SCA/14302/2011·22 Jul 2014

• Ahmedabad Non Ferrous Metal Exim Association (Anma) Through v. State Of Gujarat Through Chief Secretary

  Record only

  SCA/9476/2011·22 Jul 2014

• Kadwani Forge LTD Thro Director Utpalbhai B Savaliya v. State Of Gujarat Thro Chief Secretary

  Record only

  SCA/17439/2011·22 Jul 2014

• State Of Gujarat v. Virumal Santumal

  Record only

  SCA/592/2014·11 Apr 2014

• State Of Gujarat v. Virumal Santumal

  Record only

  SCA/591/2014·11 Apr 2014

• State Of Gujarat v. Welspun Gujarat Stahl Rohren LTD

  Record only

  TAXAP/560/2013·4 Apr 2014