Ahmedabad Non Ferrous Metal Exim Association (Anma) Through v. State Of Gujarat Through Chief Secretary

Court: Gujarat High Court
Case number: SCA/9476/2011
Date of judgment: 22 Jul 2014
Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA
Petitioner: AHMEDABAD NON FERROUS METAL EXIM ASSOCIATION (ANMA) THROUGH
Respondent: STATE OF GUJARAT THROUGH CHIEF SECRETARY
CNR: GJHC240148202011

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