Kadwani Forge LTD Thro Director Utpalbhai B Savaliya v. State Of Gujarat Thro Chief Secretary

Court: Gujarat High Court
Case number: SCA/17439/2011
Date of judgment: 22 Jul 2014
Bench: HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA
Petitioner: KADWANI FORGE LTD THRO DIRECTOR UTPALBHAI B SAVALIYA
Respondent: STATE OF GUJARAT THRO CHIEF SECRETARY
CNR: GJHC240223162011

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