State Of Gujarat v. Welspun Gujarat Stahl Rohren LTD
- Court
- Gujarat High Court
- Case number
- TAXAP/560/2013
- Date of judgment
- 4 Apr 2014
- Bench
- HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
- Petitioner
- STATE OF GUJARAT
- Respondent
- WELSPUN GUJARAT STAHL ROHREN LTD
- CNR
- GJHC240229372013
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Reproduced from the public record of the Gujarat High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.