Parth Trading Co. v. State Of Gujarat
- Court
- Gujarat High Court
- Case number
- SCA/3545/2014
- Date of judgment
- 13 Oct 2014
- Bench
- HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI
- Petitioner
- PARTH TRADING CO.
- Respondent
- STATE OF GUJARAT
- CNR
- GJHC240080212014
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Reproduced from the public record of the Gujarat High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.