Madras High Court GST Judgments — 2016

10 judgments.

• Tvl.Raja Steel Company v. The Commercial Tax Officer

  Record only

  WP(MD)/22124/2016·25 Nov 2016

• M/S.Nana Industries v. The Commercial Tax Officer

  Record only

  WP(MD)/20364/2016·24 Oct 2016

• Tvl.Vss Tin Industries v. The Commissioner Of Commercial

  Record only

  WP(MD)/17172/2016·26 Sept 2016

• Tvl.Sri Mahalakshmi Ceramics v. The Commissioner Of Commercial

  Record only

  WP(MD)/15928/2016·26 Aug 2016

• M/S.Aruna Alloy Steels PVT. v. The Joint Commissioner

  Record only

  WP(MD)/10348/2016·23 Aug 2016

• Tvl.L.G.Shenbagarajan v. The Commerical Tax Officer

  Record only

  WP(MD)/11911/2016·12 Jul 2016

• M/S.Kalpataru Power v. The Assistant Commissioner(CT)

  Record only

  WP(MD)/12174/2016·12 Jul 2016

• Tvl.D.Manoharan v. The Commissioner Of Commercial

  Record only

  WP(MD)/11144/2016·23 Jun 2016

• P.Robinson v. The Commercial Tax Officer

  Record only

  WP(MD)/9797/2016·10 Jun 2016

• M/S.Udhayam Super Market v. The Commercial Tax Officer

  Record only

  WP(MD)/3210/2016·16 Feb 2016