Madras High Court GST Judgments — 2015

18 judgments.

• Tvl.Kaj -Derby Jeans Community v. The Commercial Tax Officer

  Record only

  WP(MD)/19392/2015·28 Oct 2015

• Tvl. R.K.Enterprises v. The State Of Tamil Nadu

  Record only

  WP(MD)/19281/2015·27 Oct 2015

• Tvl. Balaji Pipe Traders v. The State Of Tamil Nadu

  Record only

  WP(MD)/19282/2015·27 Oct 2015

• Fort System Services v. The State Of Tamil Nadu

  Record only

  WP(MD)/19316/2015·27 Oct 2015

• Tvl. Valliyammai Metal Store v. The State Of Tamil Nadu

  Record only

  WP(MD)/19324/2015·27 Oct 2015

• Tvl. Muthumani Agency v. The State Of Tamil Nadu

  Record only

  WP(MD)/19314/2015·27 Oct 2015

• Famous Tiles Gallery v. The State Of Tamilnadu

  Record only

  WP(MD)/19298/2015·27 Oct 2015

• M/S.Aravindha Cell Phone v. The Assistant Commissioner(CT)

  Record only

  WP(MD)/18394/2015·9 Oct 2015

• Tvl. Radhas Company v. The Appellate Deputy

  Record only

  WP(MD)/17503/2015·29 Sept 2015

• M/S. Kns Ng Holding v. The Assistant Commissioner(CT)

  Record only

  WP(MD)/16729/2015·15 Sept 2015

• M/S. Haji Timbers Furniture v. The Commissioner Of Commercial

  Record only

  WP(MD)/15583/2015·31 Aug 2015

• M/S.Haji Timbers Furniture v. The Commissioner Of

  Record only

  WP(MD)/15581/2015·31 Aug 2015

• M/S.Haji Timbers Furniture v. The Commissioner Of Commercial

  Record only

  WP(MD)/15582/2015·31 Aug 2015

• M/S. Haji Timbers Furniture v. The Commissioner Of Commercial

  Record only

  WP(MD)/15580/2015·31 Aug 2015

• M/S.Nha Associates v. The Commercial Tax Officer

  Record only

  WP(MD)/13581/2015·7 Aug 2015

• Tvl. Sundaram Traders v. The Commissioner

  Record only

  WP(MD)/11359/2015·6 Jul 2015

• M/S. M.P.C. N. Nulyee Pharma v. The Assistant Commissioner(CT)

  Record only

  WP(MD)/1024/2015·29 Jan 2015

• M/S Golden INDIA Infrastruc- v. The Commercial Tax Officer

  Record only

  WP(MD)/358/2015·12 Jan 2015