Madras High Court GST Judgments — 2014

14 judgments.

• M/S Vishnu Fabrics v. The Assistant Commissioner

  Record only

  WP(MD)/17998/2014·10 Nov 2014

• D.Gopi Kanna S/O Duraipandian v. The Commissioner Of Commercial

  Record only

  WP(MD)/11927/2014·23 Jul 2014

• M/S. Susee Auto Sales & v. The Assistant Commissioner

  Record only

  WP(MD)/11679/2014·18 Jul 2014

• Visvambara Housing And v. The State Of Tamilnadu

  Record only

  WP(MD)/16629/2013·11 Jul 2014

• Sree Mookambika Cahsew v. The Appellate Deputy

  Record only

  WP(MD)/10704/2014·2 Jul 2014

• M/S Sujatha Jewellery v. The Commercial Tax

  Record only

  WP(MD)/6337/2014·23 Apr 2014

• Tvl. Beauty Velvettes v. The State Of Tamil Nadu

  Record only

  WP(MD)/4597/2014·28 Mar 2014

• Tvl. S.R.M.Nagaiyar Son v. The Appellate Deputy

  Record only

  WP(MD)/4984/2014·21 Mar 2014

• M/S Kali Bmh Systems (P) v. The State Of Tamil Nadu

  Record only

  WP(MD)/4546/2014·20 Mar 2014

• M/S.Kali Bmh Systems (P) LTD. v. The State Of Tamil Nadu

  Record only

  WP(MD)/4545/2014·20 Mar 2014

• Tvl. Daspan Industries v. The Appellate Deputy

  Record only

  WP(MD)/4485/2014·13 Mar 2014

• Tvl. Anuj Trade Link Co. v. The Appellate Deputy

  Record only

  WP(MD)/4484/2014·13 Mar 2014

• Tvl. Daspan Industries v. The Appellate Deputy

  Record only

  WP(MD)/4487/2014·13 Mar 2014

• Tvl. Daspan Industries v. The Appellate Deputy

  Record only

  WP(MD)/4486/2014·13 Mar 2014