M/S.Kali Bmh Systems (P) LTD. v. The State Of Tamil Nadu
- Court
- Madras High Court
- Case number
- WP(MD)/4545/2014
- Date of judgment
- 20 Mar 2014
- Bench
- HONOURABLE MR JUSTICE R.SUBBIAH
- Petitioner
- M/S.KALI BMH SYSTEMS (P) LTD.,
- Respondent
- THE STATE OF TAMIL NADU,
- CNR
- HCMD010420822014
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