Tvl. Beauty Velvettes v. The State Of Tamil Nadu

Court: Madras High Court
Case number: WP(MD)/4597/2014
Date of judgment: 28 Mar 2014
Bench: HONOURABLE THE ACTING CHIEF JUSTICE,HONOURABLE MR JUSTICE V. RAMASUBRAMANIAN
Petitioner: TVL. BEAUTY VELVETTES
Respondent: THE STATE OF TAMIL NADU,
CNR: HCMD010421192014

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