Tvl. Daspan Industries v. The Appellate Deputy
- Court
- Madras High Court
- Case number
- WP(MD)/4486/2014
- Date of judgment
- 13 Mar 2014
- Bench
- HONOURABLE MR JUSTICE R.SUBBIAH
- Petitioner
- TVL. DASPAN INDUSTRIES
- Respondent
- THE APPELLATE DEPUTY
- CNR
- HCMD010420322014
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