M/S. Susee Auto Sales & v. The Assistant Commissioner
- Court
- Madras High Court
- Case number
- WP(MD)/11679/2014
- Date of judgment
- 18 Jul 2014
- Bench
- HONOURABLE MR JUSTICE T. S. SIVAGNANAM
- Petitioner
- M/S. SUSEE AUTO SALES &
- Respondent
- THE ASSISTANT COMMISSIONER
- CNR
- HCMD010325042014
Judgment text not available yet
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Reproduced from the public record of the Madras High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.