Sree Mookambika Cahsew v. The Appellate Deputy
- Court
- Madras High Court
- Case number
- WP(MD)/10704/2014
- Date of judgment
- 2 Jul 2014
- Bench
- HONOURABLE MR JUSTICE R.SUBBIAH
- Petitioner
- SREE MOOKAMBIKA CAHSEW
- Respondent
- THE APPELLATE DEPUTY
- CNR
- HCMD010316552014
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