M/S.Aravindha Cell Phone v. The Assistant Commissioner(CT)
- Court
- Madras High Court
- Case number
- WP(MD)/18394/2015
- Date of judgment
- 9 Oct 2015
- Bench
- HONOURABLE MR JUSTICE R.SUBBIAH
- Petitioner
- M/S.ARAVINDHA CELL PHONE,
- Respondent
- THE ASSISTANT COMMISSIONER(CT)
- CNR
- HCMD010389602015
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Reproduced from the public record of the Madras High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.