Tvl.Raja Steel Company v. The Commercial Tax Officer

Court
Madras High Court
Case number
WP(MD)/22124/2016
Date of judgment
25 Nov 2016
Bench
HONOURABLE DR. JUSTICE S. VIMALA
Petitioner
TVL.RAJA STEEL COMPANY
Respondent
THE COMMERCIAL TAX OFFICER
CNR
HCMD010734492016

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