M/S.Nana Industries v. The Commercial Tax Officer

Court: Madras High Court
Case number: WP(MD)/20364/2016
Date of judgment: 24 Oct 2016
Bench: HONOURABLE DR. JUSTICE S. VIMALA
Petitioner: M/S.NANA INDUSTRIES,
Respondent: THE COMMERCIAL TAX OFFICER
CNR: HCMD010719862016

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