M/S.Kalpataru Power v. The Assistant Commissioner(CT)
- Court
- Madras High Court
- Case number
- WP(MD)/12174/2016
- Date of judgment
- 12 Jul 2016
- Bench
- HONOURABLE MR JUSTICE T.RAJA
- Petitioner
- M/S.KALPATARU POWER
- Respondent
- THE ASSISTANT COMMISSIONER(CT)
- CNR
- HCMD010648092016
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Reproduced from the public record of the Madras High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.