M/S.Udhayam Super Market v. The Commercial Tax Officer

Court
Madras High Court
Case number
WP(MD)/3210/2016
Date of judgment
16 Feb 2016
Bench
HONOURABLE MR JUSTICE B. RAJENDRAN
Petitioner
M/S.UDHAYAM SUPER MARKET,
Respondent
THE COMMERCIAL TAX OFFICER,
CNR
HCMD010764672016

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