Tvl.Sri Mahalakshmi Ceramics v. The Commissioner Of Commercial
- Court
- Madras High Court
- Case number
- WP(MD)/15928/2016
- Date of judgment
- 26 Aug 2016
- Bench
- HONOURABLE MR JUSTICE T.RAJA
- Petitioner
- TVL.SRI MAHALAKSHMI CERAMICS
- Respondent
- THE COMMISSIONER OF COMMERCIAL
- CNR
- HCMD010681812016
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