Madhya Pradesh High Court GST Judgments — 2026

364 judgments, newest first. Page 4 of 4.

Gautam Rai Rally vs. The State Of Madhya Pradesh

MCRC/9520/2026HC Madhya Pradesh26 Feb 2026

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

Manvendra Singh Parihar vs. The State Of Madhya Pradesh

MCRC/9532/2026HC Madhya Pradesh26 Feb 2026

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

M/S Interglobe Petrofer Through Proprietor Shabbir Hussain vs. The State Of Madhya Pradesh Through Department Of Commercial Tax

WP/48413/2025HC Madhya Pradesh25 Feb 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Novus Animal Nutrition PVT. LTD. Through Its Sr. Gl Coordinator Asia Mr Rohan R Kushtagi Private Co vs. Union Of INDIA

WP/49186/2025HC Madhya Pradesh24 Feb 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Jagat Mai Ani Iron Stores vs. Assistant Commissioner State Tax

WP/16276/2025HC Madhya Pradesh23 Feb 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Vsr Engineers And Consultants Through Its Authorized Representative Shri Abhishek Mishra vs. Union Of INDIA

WP/6478/2026HC Madhya Pradesh20 Feb 2026

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

M/S Chisti Enterprises vs. Union Of INDIA

WP/30723/2023HC Madhya Pradesh19 Feb 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Arinsun Clean Energy PVT LTD vs. The State Of Madhya Pradesh

WP/10484/2025HC Madhya Pradesh19 Feb 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Agrawal Trading Company vs. Union Of INDIA

WP/1172/2026HC Madhya Pradesh18 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE

Premief Shield PVT. LTD vs. Indian Institute Of Science Education And Research Bhopal

AC/99/2022HC Madhya Pradesh13 Feb 2026

Bench: HON'BLE SHRI JUSTICE VIVEK JAIN

Mahendra vs. State Of M.P

MCRC/60696/2025HC Madhya Pradesh12 Feb 2026

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

M/S Kjv Alloys Conductors PVT. LTD vs. Union Of INDIA

WP/16440/2022HC Madhya Pradesh12 Feb 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Choithram International Through Its Managing Trustee Satish Motiani vs. Department Of Revenue Miknistry Of Finance Govt. Of INDIA Through Secretary Revenue

WP/40307/2025HC Madhya Pradesh10 Feb 2026

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

The State Of Madhya Pradesh vs. Aanand Babele

WA/129/2026HC Madhya Pradesh10 Feb 2026

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

M/S New Aman Steel Through Its Sole Proprietor Jainabi vs. Union Of INDIA

MP/329/2026HC Madhya Pradesh10 Feb 2026

Bench: HON'BLE SHRI JUSTICE VIVEK JAIN

M/S New Aman Steel Through Its Sole Proprietor Jainab Bi vs. Union Of INDIA

MP/326/2026HC Madhya Pradesh10 Feb 2026

Bench: HON'BLE SHRI JUSTICE VIVEK JAIN

M/S New Aman Steel Through Its Sole Proprietor Jainabi vs. Union Of INDIA

MP/331/2026HC Madhya Pradesh10 Feb 2026

Bench: HON'BLE SHRI JUSTICE VIVEK JAIN

M/S Taj Stone And Marbles Through Its Sole Proprietor Arbaz Mansuri vs. Union Of INDIA

MP/333/2026HC Madhya Pradesh10 Feb 2026

Bench: HON'BLE SHRI JUSTICE VIVEK JAIN

M/S Taj Stone And Marbles Through Its Sole Proprietor Arbaz Mansuri vs. Union Of INDIA Through

MP/327/2026HC Madhya Pradesh10 Feb 2026

Bench: HON'BLE SHRI JUSTICE VIVEK JAIN

M/S. Taj Stone And Marbles Through Its Sole Proprietor Arbaz Mansuri vs. Union Of INDIA

MP/323/2026HC Madhya Pradesh10 Feb 2026

Bench: HON'BLE SHRI JUSTICE VIVEK JAIN

M/S. Arbaz Hardware Through Its Sole Proprietor Haider Ali vs. Union Of INDIA

MP/325/2026HC Madhya Pradesh10 Feb 2026

Bench: HON'BLE SHRI JUSTICE VIVEK JAIN

M/S Arbaz Hardware Through Sole Proprietor Haider Ali vs. Union Of INDIA

MP/330/2026HC Madhya Pradesh10 Feb 2026

Bench: HON'BLE SHRI JUSTICE VIVEK JAIN

M/S. Arbaz Hardware Through Its Sole Proprietor Haider Ali vs. Union Of INDIA

MP/324/2026HC Madhya Pradesh10 Feb 2026

Bench: HON'BLE SHRI JUSTICE VIVEK JAIN

Smt. Vandana Vanshkar vs. Dhruv Singh Chouhan

MP/7308/2025HC Madhya Pradesh09 Feb 2026

Bench: HON'BLE SHRI JUSTICE VIVEK JAIN

Smt Mala Batham @ Mala Choudhary vs. The New INDIA Insurance Company Limited

MP/7253/2025HC Madhya Pradesh06 Feb 2026

Bench: HON'BLE SHRI JUSTICE HIRDESH

Vindhya Security Service Behind Gallamandi vs. Union Of INDIA

CEA/2/2015HC Madhya Pradesh05 Feb 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Momin vs. The State Of Madhya Pradesh

MCRC/57568/2025HC Madhya Pradesh05 Feb 2026

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Murlidhar Bathija vs. Union Of INDIA

WP/46816/2025HC Madhya Pradesh03 Feb 2026

Bench: HON'BLE THE CHIEF JUSTICE

M/S Rainbow Crop Health Limited vs. The State Of Madhya Pradesh

WP/2706/2026HC Madhya Pradesh02 Feb 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Maa Vindhyavsini Parmeshwar vs. The State Of Madhya Pradesh

WP/3730/2026HC Madhya Pradesh02 Feb 2026

Bench: HON'BLE SHRI JUSTICE VISHAL MISHRA

M/S Laxmi Steel vs. Union Of INDIA

WP/3293/2026HC Madhya Pradesh30 Jan 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Indian Oil Corporation LTD Madhya Pradesh And Chhattisgarh vs. M/S Jai Siddh Baba Carrier Through Its Partners Mamta Bansal

AC/126/2025HC Madhya Pradesh30 Jan 2026

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

Ranveer Singh Saluja vs. Union Of INDIA

WP/1719/2026HC Madhya Pradesh30 Jan 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Pawan Traders Through Its Proprietor Pawan Agarwal vs. The State Of Madhya Pradesh

WP/10436/2024HC Madhya Pradesh30 Jan 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Rajesh Vyas vs. Hindustan Petroleum Corporation Limited

WP/12870/2019HC Madhya Pradesh29 Jan 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Macwell Food Products Private LTD vs. Union Of INDIA

WP/10727/2025HC Madhya Pradesh29 Jan 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Anay Trading Trade Name Rajesh Maravi Legal Name vs. The State Of Madhya Pradesh

WP/1971/2026HC Madhya Pradesh28 Jan 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Islam And Brother Through Shri Shoaib Ahamad vs. The State Of Madhya Pradesh

WP/48339/2025HC Madhya Pradesh28 Jan 2026

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Gera Green Innovations vs. Northern Coalfields Limited

WP/34302/2025HC Madhya Pradesh27 Jan 2026

Bench: HON'BLE THE CHIEF JUSTICE

Brindaban Haldkar vs. The State Of Madhya Pradesh

WP/40907/2025HC Madhya Pradesh22 Jan 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Abhimanyu Equipments LLP vs. Union Of INDIA

WP/25168/2025HC Madhya Pradesh22 Jan 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Veer Construction vs. The State Of Madhya Pradesh

WP/44299/2025HC Madhya Pradesh22 Jan 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Santosh Auto Spares, Through Its Proprietor, Satyendra Kumar Pandey vs. The State Of Madhya Pradesh

WP/1574/2026HC Madhya Pradesh21 Jan 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Kcc Dhangaon Boregaon Expressway Private Limited vs. Union Of INDIA

WP/47716/2025HC Madhya Pradesh21 Jan 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Trishul Construction A Partnership Frim vs. Union Of INDIA

WP/5512/2021HC Madhya Pradesh21 Jan 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Shivam Sadhwani vs. Union Of INDIA

MCRC/58256/2025HC Madhya Pradesh21 Jan 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

M/S R.H. Solvex PVT. LTD vs. Union Of INDIA

WP/303/2026HC Madhya Pradesh20 Jan 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Vansh Trading Com. Through Proprietor Ravi Arvind Yadav vs. The State Of Madhya Pradesh

RP/2479/2025HC Madhya Pradesh16 Jan 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Md. Tanjimul Ashad Khan vs. The State Of Madhya Pradesh

MCRC/49890/2025HC Madhya Pradesh15 Jan 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Raja Sheikh vs. The State Of Madhya Pradesh

MCRC/49369/2025HC Madhya Pradesh15 Jan 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Dehri Infrastructures PVT. LTD vs. CGST Bhopal Madhya Pradesh

WP/9737/2025HC Madhya Pradesh15 Jan 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Vinod Chandra Sahay vs. The State Of Madhya Pradesh

MCRC/52058/2025HC Madhya Pradesh15 Jan 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Dheeraj Gupta vs. The State Of Madhya Pradesh

MCRC/40741/2025HC Madhya Pradesh15 Jan 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Principal Commissioner Of CGST vs. Nsb Bpo Solutions Private Limited

CEA/5/2025HC Madhya Pradesh13 Jan 2026

Bench: REGISTRAR (J-I)

Mukesh Singh vs. State Of Madhya Pradesh

WP/324/2026HC Madhya Pradesh13 Jan 2026

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Pankaj Jain vs. Ashok Kumar

MP/7390/2025HC Madhya Pradesh12 Jan 2026

Bench: HON'BLE SHRI JUSTICE BINOD KUMAR DWIVEDI

M/S Shree Kamtanath Oils PVT LTD Through Its Authorised Signatory Kuldeep Singh Tomar vs. The State Of Madhya Pradesh

WP/41451/2025HC Madhya Pradesh09 Jan 2026

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

M/S Perfect Stonew Are Pipes Limited vs. The Joint Commissioner Appeals

RP/8/2026HC Madhya Pradesh09 Jan 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Anmol Tiwari vs. The State Of Madhya Pradesh

MCRC/49529/2025HC Madhya Pradesh06 Jan 2026

Bench: HON'BLE SHRI JUSTICE RAMKUMAR CHOUBEY

Sumit Kesri vs. The State Of Madhya Pradesh

MCRC/44323/2025HC Madhya Pradesh06 Jan 2026

Bench: HON'BLE SHRI JUSTICE RAMKUMAR CHOUBEY

Anirudh Singh vs. The State Of Madhya Pradesh

MCRC/50010/2025HC Madhya Pradesh06 Jan 2026

Bench: HON'BLE SHRI JUSTICE RAMKUMAR CHOUBEY

Rahul Dwivedi vs. The State Of Madhya Pradesh

MCRC/46815/2025HC Madhya Pradesh06 Jan 2026

Bench: HON'BLE SHRI JUSTICE RAMKUMAR CHOUBEY

M/S Shree Maa Sharada Tours And Travels vs. Union Of INDIA

WP/47707/2025HC Madhya Pradesh06 Jan 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Pitambra Trades Trade Name Shomil Shrivastava Legal Name vs. The State Of Madhya Pradesh

WP/45025/2025HC Madhya Pradesh05 Jan 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

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