Madhya Pradesh High Court GST Judgments — 2026

364 judgments, newest first. Page 1 of 4.

Mohit Jain vs. Union Bank Of INDIA

WP/41562/2026HC Madhya Pradesh26 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Capri Global Capital LTD Through Represented By Its Law Officer Mr. Varun Kaljoria vs. The State Of Madhya Pradesh Through Principal Secretary

WP/42326/2026HC Madhya Pradesh26 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Gopal Yadav vs. Union Bank

WP/42971/2026HC Madhya Pradesh26 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Infinix Inftoech vs. Utkarsh Small Fianance Bank

WP/42771/2026HC Madhya Pradesh26 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Chandra Shekhar Dayar vs. Hdfc Bank

WP/43528/2026HC Madhya Pradesh26 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Dikshant Nim vs. Union Of INDIA

WP/41569/2026HC Madhya Pradesh26 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Pankaj Patil vs. Branch Manager Hdfc Bank

WP/43272/2026HC Madhya Pradesh26 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Rudra Pratap Singh vs. The Union Of INDIA

WP/41449/2026HC Madhya Pradesh26 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Laxman Singh Yadav vs. Bank Of Baroda

WP/44166/2026HC Madhya Pradesh26 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Surendra Singh Rathore vs. Idfc First Bank Through Branch Manager

WP/43399/2026HC Madhya Pradesh26 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Suryansh Chawda vs. The State Of Madhya Pradesh

WP/42587/2026HC Madhya Pradesh26 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Yash Shilawat vs. State Bank Of INDIA

WP/42838/2026HC Madhya Pradesh26 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Pushpa Devi Verma vs. State Bank Of INDIA Through Its Chief Manager

WP/42327/2026HC Madhya Pradesh26 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Ayan Khan vs. Bandhan Bank

WP/43392/2026HC Madhya Pradesh26 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Aashutosh vs. The State Of Madhy Pradesh

MCRC/45792/2026HC Madhya Pradesh23 Oct 2026

Bench: HON'BLE SHRI JUSTICE GAJENDRA SINGH

Jai Ram Gupta vs. The State Of Madhya Pradesh

WP/19401/2026HC Madhya Pradesh23 Oct 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Maa Baglamukhi Construction Thr Propriter Aryan Dhingra vs. The State Of Madhya Pradesh

WA/3087/2026HC Madhya Pradesh22 Oct 2026

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Ayush Bamaniya vs. State Of Madhya Pradesh Through Secretary Ministry Of Home Affairs

WP/43748/2026HC Madhya Pradesh16 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Rajesh Patidar vs. Bank Of INDIA

WP/43403/2026HC Madhya Pradesh16 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Ritik vs. State Of M.P

WP/43543/2026HC Madhya Pradesh16 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Lokesh vs. Bank Of Maharashtra Through Branch Manager

WP/41962/2026HC Madhya Pradesh16 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Arvind Lunawat vs. Axis Bank Limited

WP/42440/2026HC Madhya Pradesh16 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Atiquiddin Shaikh vs. The State Of Madhya Pradesh

WP/43889/2026HC Madhya Pradesh16 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Mr. Gurudev Singh vs. Kotak Mahindra Bank

WP/43554/2026HC Madhya Pradesh16 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Kavya Shrivastava vs. Hdfc Bank LTD

WP/42968/2026HC Madhya Pradesh15 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

M/S Gaurav Jewellers Through Proprietor Gaurav Barjatiya vs. Branch Manager Yes Bank LTD

WP/42668/2026HC Madhya Pradesh15 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Kavya Shrivastava vs. State Bank Of INDIA

WP/42965/2026HC Madhya Pradesh15 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Smt. Amna Baghel vs. State Bank Of INDIA

WP/40501/2026HC Madhya Pradesh14 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Gr Infra Projects Limited Ratlam Through Its Authorized Signatory Mr. Pankaj Das vs. The State Of Madhya Pradesh

WP/40186/2026HC Madhya Pradesh14 Oct 2026

Bench: HON'BLE THE CHIEF JUSTICE

Harshita Seeds vs. Idbi Bank

WP/42632/2026HC Madhya Pradesh14 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Rajdeep vs. Branch Manager

WP/41455/2026HC Madhya Pradesh14 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Shalini Vishwakarma vs. Icici Bank

WP/42165/2026HC Madhya Pradesh14 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Kundan Patel vs. State Bank Of INDIA

WP/42247/2026HC Madhya Pradesh13 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Tanu Saree Centre Through Proprietor Pooja Namdev vs. Canara Bank Through Its Branch Manager

WP/42588/2026HC Madhya Pradesh13 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Devnarayan Dangi vs. State Bank Of INDIA

WP/42590/2026HC Madhya Pradesh13 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

M/S Pacific Export vs. The State Of Madhya Pradesh

WP/43111/2026HC Madhya Pradesh13 Oct 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Kashiram Fuels Lole Propritorship Firm Through Proprietor Swati vs. Bank Of INDIA

WP/41439/2026HC Madhya Pradesh13 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Sanjana Seeds And Biotech vs. Idbi Bank

WP/42627/2026HC Madhya Pradesh13 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Veer And Biotech vs. Idbi Bank

WP/42635/2026HC Madhya Pradesh13 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Shree Mayur Seeds And Agrictech vs. Idbi Bank

WP/42606/2026HC Madhya Pradesh13 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Mohammad Hussain Bohra vs. The State Of Madhya Pradesh

WP/41669/2026HC Madhya Pradesh12 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Saksham Traders Through Its Proprietor Rahul Dubey vs. Idbi Bank

WP/42568/2026HC Madhya Pradesh12 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

S R Trading vs. Dcb Bank

WP/42441/2026HC Madhya Pradesh12 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Jatin Baurasi vs. State Bank Of INDIA Through Branch Manager

WP/42057/2026HC Madhya Pradesh12 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Sohail vs. Hdfc Bank Indore Main Branch Through Its Branch Manager

WP/41333/2026HC Madhya Pradesh12 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Harshita Seeds PVT LTD vs. Axis Bank

WP/42447/2026HC Madhya Pradesh12 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Salman Khan vs. Indusind Bank

WP/42382/2026HC Madhya Pradesh12 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Harish Bhatiya vs. Bank Of INDIA Through Its Branch Manager

WP/41437/2026HC Madhya Pradesh12 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Farhan Khan vs. Reserve Bank Of INDIA Through Regional Director

WP/42742/2026HC Madhya Pradesh12 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Nikhil vs. Branch Manager

WP/41444/2026HC Madhya Pradesh12 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Mahesh Meena vs. State Bank Of INDIA

WP/41674/2026HC Madhya Pradesh12 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Monirul Saha vs. Hdfc Bank

WP/41559/2026HC Madhya Pradesh12 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

The New Master Cut Man Salon vs. Rbl Bank LTD

WP/41600/2026HC Madhya Pradesh12 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Kunal Yadav vs. S.V.C. Co Operative Bank Limited

WP/41808/2026HC Madhya Pradesh12 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Rajesh Sukhwani vs. The State Of Madhya Pradesh

MCRC/33921/2026HC Madhya Pradesh12 Oct 2026

Bench: HON'BLE SHRI JUSTICE AJAY KUMAR NIRANKARI

Mayank Chanrawat vs. Au Small Finance Bank

WP/39151/2026HC Madhya Pradesh12 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Sudip Mandal vs. Hdfc Bank LTD. Through Its Branch Manager

WP/41366/2026HC Madhya Pradesh09 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Rafiq Khan vs. Mohammad Arif Khan

CR/38/2024HC Madhya Pradesh09 Oct 2026

Bench: HON'BLE SHRI JUSTICE VIVEK JAIN

Jai Rajput Trading Company Through Its Proprietor Jitendra Singh Rajput vs. Axis Bank

WP/40996/2026HC Madhya Pradesh09 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Royal Air Conditioning Throug Proprietor Lakhan Singh vs. Axis Bank

WP/40000/2026HC Madhya Pradesh09 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Binna Lodhi vs. Kotak Mahindra Bank Rau Branch Through Its Branch Manager

WP/42293/2026HC Madhya Pradesh08 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Prashant vs. 1 Branch Manager State Bank Of INDIA Branch Bhamori Indore

WP/41671/2026HC Madhya Pradesh08 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Shree Rudraksha Traders Through Its Proprietor Rahul Dubey vs. Axis Bank

WP/41187/2026HC Madhya Pradesh08 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Khushvant Singh Parmar vs. INDIA Post Payment Bank

WP/40977/2026HC Madhya Pradesh08 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

M/S Mahdele Motors vs. M/S Raghvendra Singh

MP/6148/2026HC Madhya Pradesh08 Oct 2026

Bench: HON'BLE SHRI JUSTICE PRANAY VERMA

Jabbarul Malik vs. Kotak Mahindra Bank Greater Kailash Indore Thorugh Its Branch Manager

WP/42294/2026HC Madhya Pradesh08 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Omprakash Sawle vs. Second Appellate Authority M.P. State Information Commission

WP/39902/2026HC Madhya Pradesh08 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Prithviraj Songara vs. Indian Overseas Bank Through Branch Manager

WP/41806/2026HC Madhya Pradesh08 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

M/S K.K. Enterprises vs. Union Of INDIA

WP/1324/2025HC Madhya Pradesh07 Oct 2026

Bench: HON'BLE THE CHIEF JUSTICE

Abhishek Jain vs. The State Of Madhya Pradesh

MCRC/47585/2026HC Madhya Pradesh07 Oct 2026

Bench: HON'BLE SHRI JUSTICE RAJENDRA KUMAR VANI

Harsh Batu vs. Au Small Finance Bank

WP/41538/2026HC Madhya Pradesh07 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Gajendra Jatav vs. The State Of Madhya Pradesh

MCRC/47896/2026HC Madhya Pradesh07 Oct 2026

Bench: HON'BLE SHRI JUSTICE AMIT LAHOTI

Rajendra Prasad Verma vs. Idbi Bank Through Its Branch Manager

WP/41640/2026HC Madhya Pradesh07 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Abhishek Gour vs. Reserve Bank Of INDIA

WP/41677/2026HC Madhya Pradesh07 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

M/S Anamika Constructions Through Properitor Shri Balendra Singh vs. The State Of Madhya Pradesh

WP/26115/2023HC Madhya Pradesh06 Oct 2026

Bench: HON'BLE THE CHIEF JUSTICE

M/S Sa Infrastructure Through Proprietor Sayyed Afsar Ali vs. Bank Of INDIA

WP/40821/2026HC Madhya Pradesh06 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Vr Construction Through Its Prpietor Saiyyed Mohabbat Ali vs. Bank Of INDIA

WP/41453/2026HC Madhya Pradesh06 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Saiyyed Owais Ali vs. Bank Of INDIA

WP/41448/2026HC Madhya Pradesh06 Oct 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Abdul Wahid Khan vs. Union Of INDIA

WP/19555/2026HC Madhya Pradesh06 Oct 2026

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

Bharat Kumar Morwani vs. The State Of Madhya Pradesh

MCRC/33622/2026HC Madhya Pradesh05 Oct 2026

Bench: HON'BLE SHRI JUSTICE HIMANSHU JOSHI

M/S Samdariya Builders Private Limited vs. Madhya Pradesh Housing And Infrastructure Development Board

WP/40472/2026HC Madhya Pradesh29 Sept 2026

Bench: HON'BLE THE CHIEF JUSTICE

Novus Animal Nutrition INDIA PVT. LTD. Through Its Sr. Gl Coordinator Asia Mr. Rohan R Kushtagi vs. The Union Of INDIA

WP/18613/2026HC Madhya Pradesh29 Sept 2026

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Chitranjan Kumar Singh vs. The State Of Madhya Pradesh

MCRC/40415/2026HC Madhya Pradesh25 Sept 2026

Bench: HON'BLE SHRI JUSTICE AJAY KUMAR NIRANKARI

Som Distilleries And Breweries Limited vs. The State Of Madhya Pradesh

WP/25859/2026HC Madhya Pradesh24 Sept 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Himanshu Somwani vs. The State Of Madhya Pradesh

MCRC/40126/2026HC Madhya Pradesh24 Sept 2026

Bench: HON'BLE SHRI JUSTICE AMIT LAHOTI

Som Distilleries PVT LTD vs. The State Madhy Pradesh

WP/22400/2026HC Madhya Pradesh24 Sept 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Shwetanand vs. The State Of Madhya Pradesh

MCRC/44221/2026HC Madhya Pradesh24 Sept 2026

Bench: HON'BLE SHRI JUSTICE AJAY KUMAR NIRANKARI

M/S Ss Rail Works PVT LTD Through Its Director Shri Sreenivasulu Reddy Annamreddy vs. The State Of Madhya Pradesh

WP/17178/2026HC Madhya Pradesh21 Sept 2026

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

Mohd. Shamim Khan vs. The State Of Madhya Pradesh

WP/39690/2025HC Madhya Pradesh21 Sept 2026

Bench: HON'BLE SHRI JUSTICE HIMANSHU JOSHI

Abid Hussain vs. The Appellate Authourity

WP/13126/2026HC Madhya Pradesh21 Sept 2026

Bench: HON'BLE THE CHIEF JUSTICE

M/S S.R. Construction Through Its Sole Proprieter Sailendra Singh Rajput vs. The State Of Madhya Pradesh

WP/22926/2026HC Madhya Pradesh19 Sept 2026

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

Dr.Ashwani Pathak vs. The State Of Madhya Pradesh

MCRC/45306/2026HC Madhya Pradesh18 Sept 2026

Bench: HON'BLE SHRI JUSTICE HIMANSHU JOSHI

Cpmmissioner Of Central GST And Central Excise vs. M/S Singh Construction And Company

CEA/39/2023HC Madhya Pradesh18 Sept 2026

Bench: HON'BLE THE CHIEF JUSTICE

M/S Satyam Tractors vs. The State Of Madhya Pradesh

WP/4765/2026HC Madhya Pradesh16 Sept 2026

Bench: HON'BLE THE CHIEF JUSTICE

Wilkin Builders Infrastructure LTD Private Limited Company vs. M.P. Rural Road Development Authority

WP/1894/2025HC Madhya Pradesh16 Sept 2026

Bench: HON'BLE THE CHIEF JUSTICE

Maple Overseas Trade Private Limited Through Its Director Pawan Garg vs. The State Of Madhya Pradesh

WP/15843/2026HC Madhya Pradesh15 Sept 2026

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Supreme Buildcon PVT. LTD vs. Smt. Ritu Dwivedi

CONC/863/2024HC Madhya Pradesh15 Sept 2026

Bench: HON'BLE SHRI JUSTICE VIVEK JAIN

Satinder Singh Keer vs. Commissioner Of CGST Central

CEA/4/2026HC Madhya Pradesh10 Sept 2026

Bench: REGISTRAR (J-I)

Khyati Construction Company Principal Place Looshan Ka Bagicha Cantt Road Guna Madhya Pradesh 473001 vs. The State Of Madhya Pradesh

WP/3439/2026HC Madhya Pradesh09 Sept 2026

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

Khyati Construction Company Principal Place Looshan Ka Baghicha Cantt Road Guna Madhya Pradesh 4730 vs. The State Of Madhya Pradesh

WP/3134/2026HC Madhya Pradesh09 Sept 2026

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

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