Madhya Pradesh High Court GST Judgments — 2026

364 judgments, newest first. Page 2 of 4.

Khyati Construction Company Through Its Authorized Signatory Abhishek Awashti vs. The State Of Madhya Pradesh

WP/3438/2026HC Madhya Pradesh09 Sept 2026

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

Prabhat Tent House Through Proprietor Shri Pankaj Agrawal vs. Election Commission Of INDIA

WP/38881/2025HC Madhya Pradesh08 Sept 2026

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

M/S Anand Mining Corporation vs. The State Of Madhya Pradesh

WP/37146/2026HC Madhya Pradesh08 Sept 2026

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Prabhat Tent House Through Proprietor Shri Pankaj Agrawal vs. Election Commission Of INDIA

WP/38871/2025HC Madhya Pradesh08 Sept 2026

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

Rupam Singh vs. The State Of Madhya Pradesh

MCRC/41371/2026HC Madhya Pradesh02 Sept 2026

Bench: HON'BLE SHRI JUSTICE AJAY KUMAR NIRANKARI

Maple Overseas Trade Private Limited Through Its Director Pawan Garg vs. The State Of Madhya Pradesh

WP/15870/2026HC Madhya Pradesh02 Sept 2026

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

M/S R K Fire Works Through Its Proprietor Rajesh Kumar Dhingra vs. The State Of Madhya Pradesh

WP/32286/2025HC Madhya Pradesh21 Aug 2026

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

Guru Kripa Fire Works Through Its Proprietor Manoj Kumar Dhaingra vs. The State Of Madhya Pradesh

WP/32287/2025HC Madhya Pradesh21 Aug 2026

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

M/S R K Fire Works Through Its Proprietor Rajesh Kumar Dhingra vs. The State Of Madhya Pradesh

WP/32284/2025HC Madhya Pradesh21 Aug 2026

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

M/S R K Fire Works Through Its Proprietor Rajesh Kumar Dhingra vs. The State Of Madhya Pradesh

WP/32282/2025HC Madhya Pradesh21 Aug 2026

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

Guru Kripa Five Forks Through Its Proprietor Manoj Kumar Dhingra vs. The State Of Madhya Pradesh

WP/32283/2025HC Madhya Pradesh21 Aug 2026

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

Mm Enterprises Through Its Proprietor Shri Murlidhar Azwtani vs. Additional Director Directorate General Of GST Intelligence

WP/29246/2026HC Madhya Pradesh19 Aug 2026

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Aaradhya Disposals Industries LTD Thruogh Its Directro Sunil Maheshwari vs. United INDIA Insurance Co.LTD. Uiic Through Its Chief Grievance Redresal Officer

WP/23602/2025HC Madhya Pradesh19 Aug 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

M/S Geetanjali Metal Industries Thr vs. Union Of INDIA Thr. (Deleted)

WP/7681/2020HC Madhya Pradesh19 Aug 2026

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

Akhilesh Mehta vs. The State Of Madhya Pradesh

MCRC/32595/2026HC Madhya Pradesh18 Aug 2026

Bench: HON'BLE SHRI JUSTICE HIMANSHU JOSHI

Chhannu Lal Seth vs. The State Of Madhya Pradesh

MCRC/4937/2025HC Madhya Pradesh18 Aug 2026

Bench: HON'BLE SHRI JUSTICE PRAMOD KUMAR AGRAWAL

Maa Baglamukhi Construction Through Proprietor Aryan Dhingra vs. The State Of Madhya Pradesh

WP/459/2026HC Madhya Pradesh18 Aug 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

Jps Traders vs. Appellate Authority

WP/23372/2025HC Madhya Pradesh17 Aug 2026

Bench: HON'BLE THE ACTING CHIEF JUSTICE

M/S Shan Stone Crusher Through Its Properitor Sheru Kha vs. The Union Of INDIA

WP/22930/2026HC Madhya Pradesh14 Aug 2026

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

M/S Jaiswal Construction vs. The State Of Madhya Pradesh

WP/24703/2025HC Madhya Pradesh13 Aug 2026

Bench: HON'BLE THE ACTING CHIEF JUSTICE

M/S R.R. Motors vs. Union Of INDIA

WP/31133/2026HC Madhya Pradesh11 Aug 2026

Bench: HON'BLE THE ACTING CHIEF JUSTICE

Satish Sanpal vs. The State Of Madhya Pradesh

MCRC/11693/2026HC Madhya Pradesh11 Aug 2026

Bench: HON'BLE SHRI JUSTICE HIMANSHU JOSHI

Nurul Hussain @ Guddu vs. The State Of Madhya Pradesh

MCRC/50336/2025HC Madhya Pradesh11 Aug 2026

Bench: HON'BLE SHRI JUSTICE HIMANSHU JOSHI

Rajdhar Patel vs. The State Of Madhya Pradesh

WP/30659/2026HC Madhya Pradesh10 Aug 2026

Bench: HON'BLE THE ACTING CHIEF JUSTICE

Ayush Garg Agrawal vs. The State Of Madhya Pradesh

MCRC/1258/2026HC Madhya Pradesh06 Aug 2026

Bench: HON'BLE SHRI JUSTICE AJAY KUMAR NIRANKARI

Ms Hindustan Construction Company Limited Through Mr Shailesh vs. Union Of INDIA

WP/18752/2026HC Madhya Pradesh05 Aug 2026

Bench: HON'BLE THE ACTING CHIEF JUSTICE

Mohammad Rasheed Qureshi vs. The State Of Madhya Pradesh

WP/31813/2026HC Madhya Pradesh05 Aug 2026

Bench: HON'BLE THE ACTING CHIEF JUSTICE

M/S Arr Ess Bros vs. Union Of INDIA

WP/42214/2025HC Madhya Pradesh04 Aug 2026

Bench: HON'BLE THE ACTING CHIEF JUSTICE

M/S Jai Shri Ram Transport Through Its Propriter Shri Atul Kumar Gupta vs. The State Of Madhya Pradesh

WP/3475/2026HC Madhya Pradesh03 Aug 2026

Bench: HON'BLE THE ACTING CHIEF JUSTICE

M/S Jai Bhawani Construction And Transport vs. The State Of Madhya Pradesh

WP/2155/2026HC Madhya Pradesh03 Aug 2026

Bench: HON'BLE THE ACTING CHIEF JUSTICE

M/S Rahul Saluja Through Its Proprietor Shri Rahul Saluja vs. The State Of Madhya Pradesh

WP/3476/2026HC Madhya Pradesh03 Aug 2026

Bench: HON'BLE THE ACTING CHIEF JUSTICE

Sachin Kumar Shastri vs. The State Of Madhya Pradesh

WP/40246/2025HC Madhya Pradesh03 Aug 2026

Bench: HON'BLE THE ACTING CHIEF JUSTICE

M/S Hotel Dharmraj vs. The State Of Madhya Pradesh

WP/17148/2026HC Madhya Pradesh31 Jul 2026

Bench: HON'BLE THE ACTING CHIEF JUSTICE

R.K. Traders vs. The State Of Madhya Pradesh

WP/27630/2026HC Madhya Pradesh31 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANINDER S. BHATTI

Manju Kundnani vs. Mohit Rathore

AC/41/2026HC Madhya Pradesh29 Jul 2026

Bench: HON'BLE SHRI JUSTICE DEEPAK KHOT

M/S.J.C.Mills LTD vs. B.I.F.R

COMP/4/1997HC Madhya Pradesh29 Jul 2026

Bench: HON'BLE SHRI JUSTICE ASHISH SHROTI

Jatin vs. Union Of INDIA

MCRC/26267/2026HC Madhya Pradesh28 Jul 2026

Bench: HON'BLE SHRI JUSTICE GAJENDRA SINGH

M/S Montage Enterprisespvt. LTD vs. The State Of Madhya Pradesh

WP/11805/2026HC Madhya Pradesh28 Jul 2026

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

Prakash vs. Union Of INDIA

MCRC/25019/2026HC Madhya Pradesh28 Jul 2026

Bench: HON'BLE SHRI JUSTICE GAJENDRA SINGH

Ronak Agarwal vs. Union Of INDIA Through

MCRC/24772/2026HC Madhya Pradesh28 Jul 2026

Bench: HON'BLE SHRI JUSTICE GAJENDRA SINGH

M/S Jalan Transolutions INDIA LTD vs. The State Of Madhya Pradesh

WP/29071/2026HC Madhya Pradesh28 Jul 2026

Bench: HON'BLE SHRI JUSTICE VISHAL MISHRA

Archana vs. The State Of Madhya Pradesh

WP/29117/2026HC Madhya Pradesh27 Jul 2026

Bench: HON'BLE SHRI JUSTICE HIMANSHU JOSHI

M/S Balaji Motor Parts Crasher Market Billowa Nakta Patha Through Proprietor Satish Prajapat vs. The State Of Madhya Pradesh

WP/4158/2026HC Madhya Pradesh22 Jul 2026

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

M/S Raj Motors vs. The State Of Madhya Pradesh

WP/10801/2025HC Madhya Pradesh22 Jul 2026

Bench: HON'BLE THE ACTING CHIEF JUSTICE

Chena Ram Jakhar vs. Assistant Commissioner Of State Tax Jabalpur

WP/40475/2025HC Madhya Pradesh22 Jul 2026

Bench: HON'BLE THE ACTING CHIEF JUSTICE

In Reference (Suo Motu Contempt) vs. Shri Sanjay Satyendra Pathak

CONCR/5/2026HC Madhya Pradesh22 Jul 2026

Bench: HON'BLE THE ACTING CHIEF JUSTICE

Narendra Sinh Datala vs. The State Of Madhya Pradesh Through Principal Secretary

WP/20464/2024HC Madhya Pradesh22 Jul 2026

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

M/S Trading Engineering vs. Union Of INDIA

WP/39152/2025HC Madhya Pradesh22 Jul 2026

Bench: HON'BLE THE ACTING CHIEF JUSTICE

Mohit Kumar vs. The State Of Madhya Pradesh

MCRC/26203/2026HC Madhya Pradesh21 Jul 2026

Bench: HON'BLE SHRI JUSTICE PAVAN KUMAR DWIVEDI

Radheshyam Ahirwar vs. The State Of Madhya Pradesh

WP/30125/2023HC Madhya Pradesh21 Jul 2026

Bench: HON'BLE SHRI JUSTICE PRADEEP MITTAL

Shree Ram Enterprises Through Proprietor Dharmendra Kumar Nagar vs. The State Of Madhya Pradesh

WP/20084/2026HC Madhya Pradesh21 Jul 2026

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Ravi Ahake vs. The State Of Madhya Pradesh

WP/6346/2024HC Madhya Pradesh21 Jul 2026

Bench: HON'BLE THE ACTING CHIEF JUSTICE

Vikas Parihar vs. The State Of Madhya Pradesh

WP/28811/2024HC Madhya Pradesh21 Jul 2026

Bench: HON'BLE THE ACTING CHIEF JUSTICE

Vikash Gupta vs. Union Of INDIA

MCRC/32219/2026HC Madhya Pradesh21 Jul 2026

Bench: HON'BLE SHRI JUSTICE RAJESH KUMAR GUPTA

Shree Ram Enterprises Through Proprietor Dharmendra Kumar Nagar vs. The State Of Madhya Pradesh

WP/20082/2026HC Madhya Pradesh20 Jul 2026

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Avinash Shrivastav vs. The State Of Madhya Pradesh

MCRC/12416/2026HC Madhya Pradesh17 Jul 2026

Bench: HON'BLE SHRI JUSTICE DEVNARAYAN MISHRA

Sharma Construction Company Through Its Propreitor Shri Piyush Sharma vs. Union Of INDIA

WP/23429/2026HC Madhya Pradesh14 Jul 2026

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

Sharma Construction Company Through Its Proprietor Shri Piyush Sharma vs. Union Of INDIA

WP/23413/2026HC Madhya Pradesh14 Jul 2026

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

M/S S.R. Associates vs. Municipal Corporation

WP/27102/2023HC Madhya Pradesh14 Jul 2026

Bench: HON'BLE SHRI JUSTICE VISHAL MISHRA

Nilesh Singh vs. The State Of Madhya Pradesh

MCRC/28120/2026HC Madhya Pradesh14 Jul 2026

Bench: HON'BLE SHRI JUSTICE GAJENDRA SINGH

Sharma Construction Company Through Its Proprietor Shri Piyush Sharma vs. Union Of INDIA

WP/23383/2026HC Madhya Pradesh13 Jul 2026

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

Nisha Pathak vs. The State Of Madhya Pradesh

MCRC/22658/2026HC Madhya Pradesh13 Jul 2026

Bench: HON'BLE SHRI JUSTICE AJAY KUMAR NIRANKARI

Sagar Tiwari vs. The State Of Madhya Pradesh

MCRC/24439/2026HC Madhya Pradesh13 Jul 2026

Bench: HON'BLE SHRI JUSTICE AJAY KUMAR NIRANKARI

Roshan vs. The State Of Madhya Pradesh

MCRC/30946/2026HC Madhya Pradesh13 Jul 2026

Bench: HON'BLE SHRI JUSTICE PAVAN KUMAR DWIVEDI

M/S Vastya Earthmovers Private Limited Through Director Premnarayan Jat vs. The Union Of INDIA Through The Secretary Department Of Revenue Ministry Of Finanance Revenue Departm

WP/2341/2026HC Madhya Pradesh10 Jul 2026

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

M/S Raj Cars vs. The State Of Madhya Pradesh

WP/14638/2025HC Madhya Pradesh08 Jul 2026

Bench: HON'BLE THE ACTING CHIEF JUSTICE

M/S. Amber Enterprises, Through Proprietor, Shri Ankit Gupta vs. Asst. Commissioner, State GST

WP/33442/2025HC Madhya Pradesh07 Jul 2026

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

M/S. Krishna Fiber, Through Proprietor, Shri Amaresh Gupta vs. Asst. Commissioner State GST

WP/33446/2025HC Madhya Pradesh07 Jul 2026

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Sayana Bano vs. The State Of Madhya Pradesh

WP/24743/2026HC Madhya Pradesh07 Jul 2026

Bench: HON'BLE SHRI JUSTICE ANAND SINGH BAHRAWAT

M/S Sel Manufacturing Company Limited vs. The State Of Madhya Pradesh

WP/18226/2026HC Madhya Pradesh07 Jul 2026

Bench: HON'BLE THE ACTING CHIEF JUSTICE

Dhruv Swimming Institute Through Proprietor Mahendra Billore vs. Chief Municipal Officer Nagar Palika Parishad Shujalpur

WP/19093/2026HC Madhya Pradesh07 Jul 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

M/S Pvcon Engineering vs. CGST And Central Excise Bhopal

WP/24931/2026HC Madhya Pradesh06 Jul 2026

Bench: HON'BLE THE ACTING CHIEF JUSTICE

M/S Madhur Parcel Service PVT vs. The State Of Madhya Pradesh

WP/20919/2026HC Madhya Pradesh01 Jul 2026

Bench: HON'BLE THE ACTING CHIEF JUSTICE

Sukhchain Lodhi vs. The State Of Madhya Pradesh

WP/23356/2026HC Madhya Pradesh01 Jul 2026

Bench: HON'BLE SHRI JUSTICE MANINDER S. BHATTI

M/S Gahna Jewelers Through Its Proprietor Sharad Mangal vs. Hdfc Bank Limited

WP/20583/2026HC Madhya Pradesh01 Jul 2026

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

M/S Gahna Jewelers Through Its Proprietor Sharad Mangal vs. Hdfc Bank Limited

WP/20327/2026HC Madhya Pradesh01 Jul 2026

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

Pradeep Kumar Jatav vs. The State Of Madhya Pradesh

MCRC/28051/2026HC Madhya Pradesh30 Jun 2026

Bench: HON'BLE SHRI JUSTICE RAJESH KUMAR GUPTA

M/S Star D.G. Home Proprietorship Firm vs. M/S. Khaitan Chemicals And Fertilizers LTD. Through President And Chief Financial Officer Shri Harsh

AC/147/2024HC Madhya Pradesh29 Jun 2026

Bench: HON'BLE SHRI JUSTICE PAVAN KUMAR DWIVEDI

Ramu Gupta vs. Union Of INDIA

MCRC/21372/2026HC Madhya Pradesh25 Jun 2026

Bench: HON'BLE SHRI JUSTICE RAJESH KUMAR GUPTA

Maple Overseas Trade Private Limited Through Its Director Pawan Garg vs. The State Of Madhya Pradesh

WP/15868/2026HC Madhya Pradesh24 Jun 2026

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Amit Travels vs. The State Of Madhya Pradesh

WA/3104/2024HC Madhya Pradesh23 Jun 2026

Bench: HON'BLE THE ACTING CHIEF JUSTICE

Shanker Parmar vs. Central Bureau Of Investigation

MCRC/22274/2026HC Madhya Pradesh19 Jun 2026

Bench: HON'BLE SHRI JUSTICE PAVAN KUMAR DWIVEDI

Mehfooz Khan vs. Dri Regional Unit Bhopal

MCRC/11285/2026HC Madhya Pradesh16 Jun 2026

Bench: HON'BLE SHRI JUSTICE PRAMOD KUMAR AGRAWAL

M/S Royal Sundaram General Insurance Co.LTD vs. Union Of INDIA

WP/7732/2026HC Madhya Pradesh16 Jun 2026

Bench: HON'BLE THE ACTING CHIEF JUSTICE

M/S Satish Sharma vs. Union Of INDIA

WP/9112/2026HC Madhya Pradesh16 Jun 2026

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

M/S Shreenath Logistics vs. The State Of Madhya Pradesh

WP/17605/2026HC Madhya Pradesh16 Jun 2026

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Veren Rajnikant Shah vs. The State Of Madhya Pradesh

MCRC/59243/2025HC Madhya Pradesh16 Jun 2026

Bench: HON'BLE SHRI JUSTICE PRAMOD KUMAR AGRAWAL

M/S Maa Durga Trading Company Through Its Proprietor Shri Rajendra Singhal vs. The State Of Madhya Pradesh

WP/18810/2024HC Madhya Pradesh15 Jun 2026

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

1. M/S Hawkmead Security Services Private Limited vs. The State Of Madhya Pradesh

WP/12267/2026HC Madhya Pradesh22 May 2026

Bench: HON'BLE SHRI JUSTICE MANINDER S. BHATTI

M/S Jayanand Engineering PVT. LTD vs. Central G.S.T And Excise

WP/16231/2026HC Madhya Pradesh14 May 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Birla Jute Industries LTD. (A Public Limited Company) vs. The State Of M.P

WP/483/2004HC Madhya Pradesh13 May 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Gei Engineering LTD.(Now Gei Hamon Industries LTD)) Represented By C.E. Fernandes vs. The Additional Commissioner

WP/1927/2004HC Madhya Pradesh13 May 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Swastik Trading Company vs. The State Of Madhya Pradesh

MCRC/16/2026HC Madhya Pradesh13 May 2026

Bench: HON'BLE SHRI JUSTICE AJAY KUMAR NIRANKARI

Vikash Gupta vs. Union Of INDIA

MCRC/19184/2026HC Madhya Pradesh12 May 2026

Bench: HON'BLE SHRI JUSTICE RAJESH KUMAR GUPTA

Western Coalfields Limited vs. Commissioner Of CGST And Central Excise

WP/5068/2023HC Madhya Pradesh11 May 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Jyoti Engineering Works Trade Name Lawkush Sharma Legal Name vs. The Commissioner

RP/180/2026HC Madhya Pradesh11 May 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

South Eastern Coal Field Limited vs. Commissioner Of CGST And Central Excise

WP/7108/2024HC Madhya Pradesh11 May 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Western Coalfield Limited vs. Commissioner Of CGST And Central Excise Jabalpur

WP/7091/2024HC Madhya Pradesh11 May 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Western Coalfields Limited vs. Commissioner Of CGST And Central Excise Jabalpur

WP/5069/2023HC Madhya Pradesh11 May 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Western Coalfields Limited vs. Commissioner Of CGST And Central Excise Jabalpur

WP/5067/2023HC Madhya Pradesh11 May 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

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